BharatTaxGST

Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 2 of 9.

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/106235/2024HC Karnataka12 Nov 2024

Bench: PRADEEP SINGH YERUR

M/S M11 Industries Private Limited vs. State Of Karnataka

WP/28244/2023HC Karnataka11 Nov 2024

Bench: HEMANT CHANDANGOUDAR

The Assistant Commissioner Of Commercial Taxes (Enforcement) vs. M/S Trillion Lead Factory Private Limited

WA/1588/2024HC Karnataka11 Nov 2024

Bench: V KAMESWAR RAO,S RACHAIAH

The Assistant Commissioner Of Commercial Taxes (Enforcement) vs. M/S Trillion Lead Factory Private Limited

WA/1599/2024HC Karnataka11 Nov 2024

Bench: V KAMESWAR RAO,S RACHAIAH

Sm Feeds And Farms (INDIA) Private Limited vs. Max Chem Pharma

WP/30072/2024HC Karnataka11 Nov 2024

Bench: R. NATARAJ

Ravishankar vs. The Assistant Commissioner

WA/100389/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Shri Krishana Ravi vs. The Assistant Commissioner

WA/100495/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Shri Malleshappa S/O Veerappa Ganiger vs. The Commercial Tax Officer

WA/100391/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Sri. Rahimansab S/O Davalsab Doddamani vs. The Assistant Commissioner

WA/100351/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Chamansab Hajaratsab Tamboli vs. The Assistant Commissioner

WA/100334/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Holebasaweshwar Agro Kendra vs. The Assistant Commissioner

WA/100343/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Shri Mahadev S/O Nagappa Kankale vs. The Assistant Commissioner

WA/100379/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Smt. Jayashri L Jattayan vs. The State Of Karnataka

WP/23158/2021HC Karnataka08 Nov 2024

Bench: S.G.PANDIT,RAMACHANDRA D. HUDDAR

M/S Rahul Agro Industires vs. The Assistant Commissioner

WA/100378/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S K V Hanchinal vs. The Assistant Commissioner

WA/100337/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Gokak Taluka Mahila vs. The Assistant Commissioner

WA/100338/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Shri. Basagoud S/O. Bhagavantgouda Patil vs. The Assistant Commissioner Of Commercial Taxes (Audit)

WA/100345/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Hiremath Paints vs. The Assistant Commissioner

WA/100336/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Sld Steels PVT LTD vs. The Director General Of GST Intelligence

WA/100333/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Holebasaweshwar Agro Kendra vs. The Commercial Tax Officers

WA/100341/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Rajesab Moulasab Santi vs. The Assistant Commissioner

WA/100339/2024HC Karnataka08 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

Veerabadra vs. Joint Commissioner Of Commercial Tax And Ors

WP/202164/2024HC Karnataka07 Nov 2024

Bench: S.R.KRISHNA KUMAR

M/S Rajvansh Electricals vs. The Assistant Commissioner Of Commercial Taxes

WP/28503/2024HC Karnataka07 Nov 2024

Bench: M.I.ARUN

M/S A K Hosanagadi vs. The Assistanc Commissioner

WP/101067/2024HC Karnataka07 Nov 2024

Bench: C.M. POONACHA

M/S Jains Alliance And Palms Venture PVT LTD vs. M/S The Hardware Plaza

WP/28169/2024HC Karnataka06 Nov 2024

Bench: R. NATARAJ

M/S Jains Housing And Construction LTD vs. M/S The Hardware Plaza

WP/29614/2024HC Karnataka06 Nov 2024

Bench: R. NATARAJ

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1136/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1120/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1135/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1173/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

T Vajrappa vs. State Of Karnataka

WP/770/2024HC Karnataka06 Nov 2024

Bench: S SUNIL DUTT YADAV

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1168/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1108/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1152/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1121/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

Mr. Edapana Thodika vs. State Of Karnataka

CRL.A/1110/2024HC Karnataka06 Nov 2024

Bench: K.S.MUDAGAL,VIJAYKUMAR A. PATIL

M/S. Techno Industries vs. The Commercial Tax Officer

WP/29032/2024HC Karnataka05 Nov 2024

Bench: M.I.ARUN

M/S Mirafra Software Technologies Private Limited vs. Assistant Commissioner Of Central Tax

WP/10423/2020HC Karnataka05 Nov 2024

Bench: M.I.ARUN

M/S Frontier Shelters PVT LTD vs. The Joint Commissioner

WP/29139/2024HC Karnataka05 Nov 2024

Bench: M.I.ARUN

M/S. Techno Industries vs. The Commercial Tax Officer

WP/29034/2024HC Karnataka05 Nov 2024

Bench: M.I.ARUN

Sri R Veerabhadrappa vs. The Chief Engineer

WP/27367/2024HC Karnataka29 Oct 2024

Bench: M.I.ARUN

M/S Bowring Service Station vs. The Deputy Commissioner Of Commercial Taxes (Audit)1.4

WP/29022/2024HC Karnataka29 Oct 2024

Bench: M.I.ARUN

Sri Prasanna N Rajapurohit vs. State Of Karnataka

WP/13167/2024HC Karnataka29 Oct 2024

Bench: M.I.ARUN

M/S Rajeev Traders vs. The Union Of INDIA

CCC/100060/2024HC Karnataka28 Oct 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Saipriya Bangalore Agencies PVT LTD vs. The Assistant Commissioner Of

WP/28611/2024HC Karnataka25 Oct 2024

Bench: M.I.ARUN

M/S. Shivalli Contractors vs. The Assistant Commissioner Of

WP/102896/2024HC Karnataka24 Oct 2024

Bench: C.M. POONACHA

Sri Jeevan Saldanha vs. The Union Of INDIA

WP/26832/2024HC Karnataka23 Oct 2024

Bench: M.I.ARUN

Hanmantappa Khoba vs. Assistant Commissioner And Ors

WP/202828/2024HC Karnataka22 Oct 2024

Bench: S.R.KRISHNA KUMAR

Shree Madiwaleshwar Fertilizer vs. The Officer Of The Commissioner Of Central GST And Anr

WP/202305/2024HC Karnataka22 Oct 2024

Bench: S.R.KRISHNA KUMAR

C. Krishniah Chetty And C0. PVT. LTD vs. State Of Karnataka

WP/23093/2024HC Karnataka22 Oct 2024

Bench: M.I.ARUN

Sri N Srinivasa vs. Bangalore Ayodhya Nagarada Shivacharya Vyasa (Nagartha)

CRP/668/2024HC Karnataka22 Oct 2024

Bench: HEMANT CHANDANGOUDAR

Mr Umar Farooq vs. The State Of Karnataka

CRL.P/7274/2024HC Karnataka22 Oct 2024

Bench: M.NAGAPRASANNA

Sri Krishna Naik vs. The State Of Karnataka

CRL.P/6159/2024HC Karnataka21 Oct 2024

Bench: M.NAGAPRASANNA

The Commercial Tax Officer vs. M/S. New Modern Industries

WA/1114/2022HC Karnataka16 Oct 2024

Bench: V KAMESWAR RAO,S RACHAIAH

M/S Pearlite Developers vs. The Assistant Commissioner Of Commercial Taxes

WP/22494/2024HC Karnataka16 Oct 2024

Bench: M.I.ARUN

M/S Navinchandra Kalyanji And Co vs. The Commissioner Of Central Excise And GST

WP/26084/2022HC Karnataka15 Oct 2024

Bench: M.I.ARUN

Larsen And Toubro Limited vs. The Designated Committee

WP/6729/2022HC Karnataka15 Oct 2024

Bench: M.I.ARUN

M/S Sri Padmavati Energy Solutions INDIA PVT LTD vs. Commercial Tax Officer

WP/27094/2024HC Karnataka04 Oct 2024

Bench: C.M. POONACHA

M/S. Neozone Building Technologies LLP vs. The Additional Commissioner Of Central Tax

WP/27149/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S.Ekaa Engineers And vs. Assistant Commissioner

WP/1125/2021HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S The Lead Factory vs. Assistant Commissioner Of

WP/8154/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S Emmar Project Contractors INDIA (P) Limited vs. The Asst. Commissioner Of Commercial Taxes

WP/23486/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S Sri. Banashankari Industries vs. Additional Commissioner Of GST

WP/15432/2023HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S Royal Steel vs. State Of Karnataka

WP/23482/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

Sri Gajendra Tourist vs. The Joint Commissioner Of Central Tax

WP/24212/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

Sjr Prime Corporation Private Limited vs. The Superintendent Of Central Tax

WP/26351/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S Prince Steel vs. State Of Karnataka

WP/13721/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S Sahaj Construction vs. Union Of INDIA

WP/200893/2024HC Karnataka01 Oct 2024

Bench: SURAJ GOVINDARAJ

M/S Thoes Metals Trada vs. Assistant Commissioner Of Central Tax

WP/22682/2023HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

Konnapalli Narayanaswamy vs. The Assistant Commissioner Of Central Tax

WP/27127/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S Santosh Commercial vs. Union Of INDIA

WP/23851/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

Sri. Viregowda Sudhakar Reddy vs. Prl. Commissioner Of Central Tax

WP/26942/2024HC Karnataka01 Oct 2024

Bench: S.R.KRISHNA KUMAR

M/S The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/9998/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/9970/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Travacore Minerals And Transport Company vs. State Of Karnataka

WP/26693/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S The Lead Factory vs. Assistant Commissioner Of Commercial Taxes

WP/8255/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Chimney Hills Education Society vs. Additional Commissioner Of Central Tax

WP/26164/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. M. S. Venkatesh vs. Union Of INDIA

WP/25425/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

Jambayya Veerupayya Pujar vs. The Assistant Commissioner Of Commercial Taxes

WP/105802/2024HC Karnataka30 Sept 2024

Bench: JYOTI MULIMANI

M/S Trident Infrastructure vs. Union Of INDIA

WP/19316/2024HC Karnataka30 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Neelakanthappa Siddappa Pujari vs. Principal Commisssioner Of Central Tax And Central Excise

WP/104093/2024HC Karnataka27 Sept 2024

Bench: JYOTI MULIMANI

Suman Shaikh Zakhir @ Zakir @ Saudi Zakir vs. The National Investigation Agency

CRL.A/1055/2024HC Karnataka26 Sept 2024

Bench: K.SOMASHEKAR,S RACHAIAH

M/S Kesar Colour Chem Industries vs. The Intelligence Officer

WP/17853/2021HC Karnataka26 Sept 2024

Bench: S SUNIL DUTT YADAV

M/S Klassic Traders vs. The Secretary TO Government

WP/19237/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

Ipsum Proadvisors Private Limited vs. Union Of INDIA

WP/6054/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Vivan Solution vs. The Commissioner Of Commercial Taxes

WP/23976/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Billionsmiles Hospitality Private Limited vs. Deputy Commissioner Of Commercial

WP/20873/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Premier Habitat LLP vs. The Joint Commissioner Of Commercial Taxes

WP/24988/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Lakshmi Civil Engineering vs. Union Of INDIA

WP/17295/2021HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Billionsmiles Hospitality Private Limited vs. Assistant Commissioner Of Commercial

WP/20870/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sri Om Traders vs. State Of Karnataka

WP/26180/2024HC Karnataka25 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri Nanda Bala Obalu vs. The Union Of INDIA

WP/10049/2024HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Nandi Oil Traders vs. The Commercial Tax Officer

WP/104809/2024HC Karnataka24 Sept 2024

Bench: JYOTI MULIMANI

M/S V.V. Cartoons vs. The Assistant Commissioner Of

WP/25397/2024HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Sri. Ganapathy Aluminium And Hardwares vs. The Union Of INDIA

WP/13330/2023HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Gx Systems And Services vs. The Union Of INDIA

WP/15720/2023HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri H V Govindegowda vs. The Union Of INDIA

WP/14424/2024HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Infinity Access Technology PVT LTD vs. The Assistant Commissioner Of Central Tax

WP/20938/2024HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Form N Square Architects vs. The Union Of INDIA

WP/22653/2023HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Arp Technology vs. The Union Of INDIA

WP/13945/2023HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

← 20232025 →