Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 8 of 9.

Mr. H. S. Venkatesh vs. State By Rajgopalnagar Police

CRL.P/859/2024HC Karnataka11 Mar 2024

Bench: RAJENDRA BADAMIKAR

M/S. Karnataka Power Transmission vs. Principal Commissioner Of

WA/3250/2018HC Karnataka11 Mar 2024

Bench: S.G.PANDIT,C.M. POONACHA

Sri. Abdul Nabi S/O Abdul Razak vs. The State Of Karnataka

WP/107109/2023HC Karnataka11 Mar 2024

Bench: RAVI V.HOSMANI

Sheik Talib vs. Deputy Commissioner Of Commercial Taxes

WP/7350/2024HC Karnataka07 Mar 2024

Bench: S.R.KRISHNA KUMAR

Mohammed Sadiq vs. Assistant Commissioner Of Commercial Taxes

WP/7351/2024HC Karnataka07 Mar 2024

Bench: S.R.KRISHNA KUMAR

M/S Neospaces vs. Smt Geetha Shivamurthy

WP/3611/2023HC Karnataka07 Mar 2024

Bench: S.R.KRISHNA KUMAR

M/S Kristna Engineering Works vs. State Of Karnataka

WP/4419/2024HC Karnataka06 Mar 2024

Bench: S.R.KRISHNA KUMAR

Shri H K Kantharaju vs. The State Of Karnataka

WP/4385/2024HC Karnataka06 Mar 2024

Bench: S.R.KRISHNA KUMAR

Madhusudan H vs. State By Station House Officer

CRL.P/1311/2024HC Karnataka04 Mar 2024

Bench: RAJENDRA BADAMIKAR

Akshita Sharma vs. State Of Karnataka

CRL.P/1479/2024HC Karnataka04 Mar 2024

Bench: RAJENDRA BADAMIKAR

Dr Madhukar G Angur vs. The Commissioner Of Income Tax

WP/2957/2023HC Karnataka04 Mar 2024

Bench: S.R.KRISHNA KUMAR

Shri. M. G. Arunkumar vs. The State Of Karnataka

WP/100673/2024HC Karnataka01 Mar 2024

Bench: RAVI V.HOSMANI

A K Jeevan vs. The State Of Karnataka

WP/9100/2020HC Karnataka29 Feb 2024

Bench: HEMANT CHANDANGOUDAR

M/S Divya Jyothi Petrochemicals Co vs. The Joint Commissioner Of Commercial Taxes - Appeals

WP/100378/2022HC Karnataka28 Feb 2024

Bench: M.G.UMA

Shri. Jinaraj And Co Registered Partnership Firm vs. The State Of Karnataka

WP/100644/2024HC Karnataka28 Feb 2024

Bench: RAVI V.HOSMANI

M/S Coastal Tts Jv vs. The Deputy Commissioner Of

WP/5853/2023HC Karnataka28 Feb 2024

Bench: S.R.KRISHNA KUMAR

M/S Heavy Steel Industry vs. Deputy Commissioner Of Commercial Taxes

WP/4317/2024HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

Mohammed Vasif vs. Commercial Tax Officer (Vigilance) - 22

WP/5026/2024HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

Ummer Farooq vs. Assistant Commissioner Of

WP/4477/2024HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

M/S N D Waddar And Company vs. The Karnataka Neervari Nigam

WP/106691/2023HC Karnataka27 Feb 2024

Bench: RAVI V.HOSMANI

M/S N D Waddar And Company vs. The Karnataka Neervari Nigam

WP/106693/2023HC Karnataka27 Feb 2024

Bench: RAVI V.HOSMANI

M/S Aaiz Steel vs. The Assistant Commissioner Of

WP/16117/2023HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

Ishaq Ahmed Khan vs. Commercial Tax Officer (Vigilance) 37

WP/5752/2024HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

Ibrahim Ahmed Khan vs. Assistant Commissionr

WP/5761/2024HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

Dr Madhukar G Angur vs. The Commissioner Of Income Tax

WP/2996/2023HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

Ishaq Ahmed Khan vs. Assistant Commissioner

WP/5733/2024HC Karnataka27 Feb 2024

Bench: S.R.KRISHNA KUMAR

M/S Jai Kissan Irrigation vs. The Assistant Commissioner Of

WP/527/2024HC Karnataka22 Feb 2024

Bench: S.R.KRISHNA KUMAR

Ms. Suchitra Vardhini Durbhakula vs. Assistant Commissioner Of Central Tax

WP/27807/2023HC Karnataka22 Feb 2024

Bench: S.R.KRISHNA KUMAR

Chelaram vs. The State Of Karnataka And Ors

WP/200582/2024HC Karnataka22 Feb 2024

Bench: JYOTI MULIMANI

Parexel International INDIA Safety Services PVT LTD vs. The Recovery Officer

WP/22856/2023HC Karnataka21 Feb 2024

Bench: M.NAGAPRASANNA

Sri Basaveshvara Tours And Travels vs. The Commissioner Of Central Tax

WP/10031/2023HC Karnataka20 Feb 2024

Bench: S.R.KRISHNA KUMAR

B. Kusuma Poonacha vs. Senior Intelligence Officer

WP/25864/2023HC Karnataka20 Feb 2024

Bench: S.R.KRISHNA KUMAR

Moon June Seok vs. State Of Karnataka

CRL.P/5599/2023HC Karnataka19 Feb 2024

Bench: K.NATARAJAN

Avinash Aradhya vs. Central Bureau Of Investigation

CRL.P/6496/2023HC Karnataka19 Feb 2024

Bench: K.NATARAJAN

M/S. Karunamaya Constructions vs. The State Of Karnataka

WP/115493/2019HC Karnataka19 Feb 2024

Bench: HEMANT CHANDANGOUDAR

Sri. Vikram R. Nayak vs. The State Of Karnataka

WP/3046/2024HC Karnataka16 Feb 2024

Bench: K.SOMASHEKAR,UMESH M ADIGA

Shri. M. G. Arunkumar vs. The State Of Karnataka

WP/100924/2024HC Karnataka14 Feb 2024

Bench: SURAJ GOVINDARAJ

M/S. R.B. Seth Shree Ram Narasingdas vs. The State Of Karnataka

WP/112380/2017HC Karnataka08 Feb 2024

Bench: HEMANT CHANDANGOUDAR

M/S INDIA Advantage Fund Iv vs. The Commissioner Of Central Tax

CEA/18/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Iii vs. The Commissioner Of Central Tax

CEA/22/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Iii vs. The Commissioner Of Central Tax

CEA/20/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S Icici Econet Internet vs. The Commissioner Of Central Tax

CEA/37/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

Icici Strategic Investments Fund vs. The Commissioner Of Central Tax

CEA/39/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S Icici Emerging Sectors Fund vs. The Commissioner Of Central Tax

CEA/38/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Vii vs. The Commissioner Of Central Tax

CEA/41/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Iv vs. The Commissioner Of Central Tax

CEA/23/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S. INDIA Advantage Fund Vii vs. The Commissioner Of Central Tax

CEA/43/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Vi vs. The Commissioner Of Central Tax

CEA/26/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund V vs. The Commissioner Of Central Tax

CEA/19/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

Icici Equity Fund vs. Commissioner Of Central Tax

CEA/42/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

Icici Equity Fund vs. Commissioner Of Central Tax

CEA/33/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

Icici Equity Fund vs. The Commissioner Of Central Tax

CEA/47/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S. Icici Emerging Sectors Fund vs. The Commissioner Of Central Tax

CEA/35/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund V vs. The Commissioner Of Central Tax

CEA/29/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S. INDIA Advantage Fund Ii vs. The Commissioner Of Central Tax

CEA/48/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund I vs. The Commissioner Of Central Tax

CEA/32/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Vii vs. The Commissioner Of Central Tax

CEA/24/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Iii vs. The Commissioner Of Central Tax

CEA/27/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S. INDIA Advantage Fund Vi vs. The Commissioner Of Central Tax

CEA/44/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S Icici Econet Internet vs. The Commissioner Of Central Tax

CEA/36/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund V vs. The Commissioner Of Central Tax

CEA/25/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S. INDIA Advantage Fund I vs. The Commissioner Of Central Tax

CEA/46/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S Icici Econet Internet vs. The Commissioner Of Central Tax

CEA/31/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

Mrs.Xxxx vs. The Union Of INDIA

WP/1697/2024HC Karnataka08 Feb 2024

Bench: M.NAGAPRASANNA

M/S INDIA Advantage Fund Iv vs. The Commissioner Of Central Tax

CEA/28/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S Icici Emerging Sectors Fund vs. The Commissioner Of Central Tax

CEA/40/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Vi vs. The Commissioner Of Central Tax

CEA/45/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund I vs. The Commissioner Of Central Tax

CEA/21/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

Icici Strategic Investments Fund vs. Commissioner Of Central Tax

CEA/34/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S INDIA Advantage Fund Ii vs. The Commissioner Of Central Tax

CEA/30/2021HC Karnataka08 Feb 2024

Bench: PSDJ(CJ),UMESH M ADIGA

M/S Sagun Copper Conductors vs. The Deputy Commissioner Of

WP/100527/2024HC Karnataka08 Feb 2024

Bench: HEMANT CHANDANGOUDAR

M/S. Mata Maru Devi Impex vs. Government Of Karnataka

WP/15553/2019HC Karnataka07 Feb 2024

Bench: S.R.KRISHNA KUMAR

M/S Rdtmt Steels INDIA (P) LTD vs. Commericial Tax Officer

WP/1984/2024HC Karnataka07 Feb 2024

Bench: S.R.KRISHNA KUMAR

M/S M N Kumar vs. The Additional Chief Secretary

WP/2756/2024HC Karnataka07 Feb 2024

Bench: S.R.KRISHNA KUMAR

Kirloskar Ferrous Industry Limited vs. Assistant Commissioner Of Commercial Taxes

WP/61043/2009HC Karnataka06 Feb 2024

Bench: HEMANT CHANDANGOUDAR

Smt. Renuka Laxman Uppar vs. The Addl Commissioner (Appeals)

WP/107545/2023HC Karnataka05 Feb 2024

Bench: HEMANT CHANDANGOUDAR

Venkatesh A Kademani vs. The Executive Engineer

CCC/100202/2023HC Karnataka01 Feb 2024

Bench: S G PANDIT,K V ARAVIND

Dr. Munazza vs. Late Dr.K.A.Samad

RFA/1530/2015HC Karnataka01 Feb 2024

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Abb Constructions vs. Asst Commissioner Of Local Goods And Service Tax

WP/1830/2024HC Karnataka29 Jan 2024

Bench: S SUNIL DUTT YADAV

A Krishna Reddy vs. The Commissioner

WP/100280/2024HC Karnataka25 Jan 2024

Bench: HEMANT CHANDANGOUDAR

M/S Akr Constructions Limited vs. The Commissioner

WP/100278/2024HC Karnataka25 Jan 2024

Bench: HEMANT CHANDANGOUDAR

M/S. Jagadish vs. The Commissioner Of GST

WP/10415/2020HC Karnataka24 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Dexcel Electronics Designs PVT LTD vs. Prl Commissioner Of Central Tax

WP/26745/2023HC Karnataka23 Jan 2024

Bench: S.R.KRISHNA KUMAR

Boregowda V vs. The Commissioner Of Cenral Tax

WP/6026/2023HC Karnataka23 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S. Surakshita Security Force vs. The Additional Commissioner Of Central Taxes

WP/13207/2023HC Karnataka22 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Raja General Agencies vs. The Commercial Tax Officer

WP/107960/2023HC Karnataka22 Jan 2024

Bench: HEMANT CHANDANGOUDAR

M/S Parmer Company vs. The Commerical Tax Officer

WP/107958/2023HC Karnataka22 Jan 2024

Bench: HEMANT CHANDANGOUDAR

M/S Best Corrugators vs. Union Of INDIA

WP/4436/2022HC Karnataka18 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S. Yonex INDIA Private Limited vs. Union Of INDIA

WP/2301/2023HC Karnataka18 Jan 2024

Bench: S.R.KRISHNA KUMAR

Mrs Riya Shaju Nair vs. State Of Karnataka

WP/22928/2023HC Karnataka16 Jan 2024

Bench: S.R.KRISHNA KUMAR

Mr. Rajkumar Krishnan Nair vs. State Of Karnataka

WP/23194/2023HC Karnataka16 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Sree Krishna Hot Dip Galvanizers vs. State Of Karnataka

WP/25648/2023HC Karnataka16 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Eris Oaknet Healthcare Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/12064/2023HC Karnataka16 Jan 2024

Bench: S.R.KRISHNA KUMAR

Sri. Subal Majumdar vs. Secretary Of Finance Dept

WP/28325/2023HC Karnataka16 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Harini Ceramics vs. M/S Ozone Infrastructure

CRL.A/276/2022HC Karnataka16 Jan 2024

Bench: J.M.KHAZI

Iranna S/O Karabasappa Malagi vs. Deputy Commissioner

WP/102771/2023HC Karnataka12 Jan 2024

Bench: SURAJ GOVINDARAJ

Egk Technologies vs. The Assistant Commissioner

WP/2618/2023HC Karnataka12 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Stonhill Education Foundation vs. State Of Karnataka

WP/25449/2023HC Karnataka10 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S. S. L. N. Coffee Private Limited vs. The State Of Karnataka

STRP/22/2023HC Karnataka09 Jan 2024

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

Wind World (INDIA) Infrastructure PVT LTD vs. The State Of Karnataka

WP/251/2024HC Karnataka09 Jan 2024

Bench: S.R.KRISHNA KUMAR

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