Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 3 of 9.

M/S Beml Limited vs. Assistant Commissioner Of Central Tax

WP/21579/2024HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S R V Infotainment Private Limited vs. The Union Of INDIA

WP/13469/2023HC Karnataka24 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Siddanna Yeshwantrao Patil vs. Principal Commissioner Of Central Tax And Anr

WP/201160/2024HC Karnataka23 Sept 2024

Bench: SURAJ GOVINDARAJ

M/S Venkob Yadav vs. Principal Commissioner And Ors

WP/201611/2024HC Karnataka23 Sept 2024

Bench: SURAJ GOVINDARAJ

M/S Sri Laxmi Venkateshwara Trading Co vs. The Commissioner Of Central Tax And Anr

WP/202481/2024HC Karnataka23 Sept 2024

Bench: SURAJ GOVINDARAJ

Kantharaj N Kanthappa vs. The Deputy Commissioner Of Central Tax

WP/25817/2024HC Karnataka23 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Channabasaveshwar Agency vs. The Commercial Tax Officer

WP/104505/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

Shri Vinayaka Irrigetion System vs. The Assistant Commissioner Of Commercial Taxes

WP/104115/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

M/S Indaco Metal Coat PVT LTD vs. The Deputy Commissioner

WP/100774/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

Shri. Kanubhai Chimanlal Panchal vs. Additional Commissioner Of Centrax Tax

WP/21064/2024HC Karnataka23 Sept 2024

Bench: S.R.KRISHNA KUMAR

Shree Marulasiddeshwara Trading Company vs. The Commercial Tax Officer

WP/101011/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

Shankarappa Basappa Avaradi vs. The Commercial Tax Office

WP/103882/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

M/S Arka Construction vs. The Assistant Commissioner

WP/101000/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

M/S Phoennix Clearing And vs. The Union Of INDIA

WP/15722/2024HC Karnataka23 Sept 2024

Bench: S.R.KRISHNA KUMAR

Shri Siddeshwar Agro Kendra vs. The Assistant Commissioner Of Commercial Taxes

WP/104087/2024HC Karnataka23 Sept 2024

Bench: JYOTI MULIMANI

M/S Ammas Aluminium And Hardware vs. The Union Of INDIA

WP/23763/2023HC Karnataka23 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri. Uday N Udupi S/O Sri Narashimarao Chandappa Udupi vs. The Joint Commissioner

WP/104002/2024HC Karnataka20 Sept 2024

Bench: JYOTI MULIMANI

M/S Shri Veerabhadreshwar Agency Inamdyamanakoppa vs. The State Of Karnataka

WP/105309/2024HC Karnataka20 Sept 2024

Bench: H.P.SANDESH

Anand.R vs. Regional Labour Commissioner And

WP/11645/2024HC Karnataka20 Sept 2024

Bench: M.G.S. KAMAL

Niranjan Channaverswamy Maradur S/O Channaverswamy Maradur vs. The State Of Karnataka

WP/101763/2024HC Karnataka19 Sept 2024

Bench: JYOTI MULIMANI

M/S. V. K. Enterprises vs. Assistant Commissioner Of

WP/25347/2024HC Karnataka19 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Santhosh Commercial vs. Union Of INDIA

WP/22677/2023HC Karnataka19 Sept 2024

Bench: S.R.KRISHNA KUMAR

Shri. Basagoud S/O Bhagavantguda Patil vs. The Assistant Commissioner Of

WP/105853/2023HC Karnataka19 Sept 2024

Bench: JYOTI MULIMANI

Shri Laxmi Stone Crusher vs. The Assistant Commissioner Of Commercial Taxes (Audit)

WP/107572/2023HC Karnataka19 Sept 2024

Bench: JYOTI MULIMANI

M/S Huida Sanitaryware INDIA (P) Limited vs. The Deputy Commissioner Of Central Tax (Ae)

WP/14068/2023HC Karnataka19 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Mehta Logistics vs. The Principal Commissioner Of Central Tax And Central

WP/102887/2024HC Karnataka19 Sept 2024

Bench: JYOTI MULIMANI

Sri Santhemavathur Rudraiah vs. The State Of Karnataka

WP/21127/2024HC Karnataka19 Sept 2024

Bench: S.R.KRISHNA KUMAR

Slv Builders vs. The Joint Commissioner Of

WP/19138/2023HC Karnataka19 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri. Hanumantappa Fakkirappa Koravar vs. The Deputy Commissioner

WP/100503/2024HC Karnataka19 Sept 2024

Bench: JYOTI MULIMANI

Daivik Developers vs. The Joint Commissioner Of

WP/25935/2023HC Karnataka19 Sept 2024

Bench: S.R.KRISHNA KUMAR

Mahendra Soni vs. Assistant Commisioner Of

WP/22684/2024HC Karnataka18 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Lawraga Metal Private Limited vs. State Of Karnataka

WP/23974/2024HC Karnataka18 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Yuve Champions Academy Urp vs. The State Of Karnataka

WP/23453/2024HC Karnataka18 Sept 2024

Bench: S.R.KRISHNA KUMAR

Srushti Architects vs. The Joint Commissioner Of Central Tax

WP/23397/2024HC Karnataka18 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Transport Corporation Of INDIA LTD vs. The Additional Commissioner Of GST

WP/18701/2024HC Karnataka18 Sept 2024

Bench: S.R.KRISHNA KUMAR

Shri Kamalappa H Jalihal vs. The Union Of INDIA

WP/105918/2023HC Karnataka18 Sept 2024

Bench: JYOTI MULIMANI

Sandeep S/O Sanjivappa vs. The State Of Karnataka

WP/105413/2024HC Karnataka17 Sept 2024

Bench: H.P.SANDESH

Shri. Shamanna Aswath vs. Assistant Commissioner Of

WP/23593/2024HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Amazon Development Centre INDIA Private Limited vs. Union Of INDIA

WP/24368/2023HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Amazon Development Centre INDIA Private Limited vs. Additional Commissioner Of Central Tax

WP/14011/2024HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Amazon Development Centre INDIA Private Limited vs. Assistant Commissioner Of Central Tax

WP/19535/2024HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

Amazon Development Centre INDIA Private Limited vs. State Of Karnataka

WP/23458/2023HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Salarpuria Properties PVT LTD vs. Union Of INDIA

WP/6165/2022HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

Amazon Development Centre INDIA Private Limited vs. The Joint Commissioner Of GST (Appeals-Ii)

WP/4580/2023HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Amazon Development Centre INDIA Private Limited vs. The Joint Commissioner Of GST (Appeals Ii)

WP/6151/2023HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Amazon Development Centre INDIA Private Limited vs. Commissioner Of GST (Appeals-Ii)

WP/10315/2023HC Karnataka17 Sept 2024

Bench: S.R.KRISHNA KUMAR

Karunamaya Construction Company vs. The Commissioner Of Commercial Tax

WP/106220/2023HC Karnataka13 Sept 2024

Bench: JYOTI MULIMANI

Pkf Sridhar And Santhanam LLP vs. The Assistant Commissioner Of

WP/23474/2024HC Karnataka12 Sept 2024

Bench: S.R.KRISHNA KUMAR

Gujarat Nre Coke LTD vs. Commissioner Of Commercial Taxes Karnataka

WP/102330/2023HC Karnataka12 Sept 2024

Bench: JYOTI MULIMANI

M/S Vishwas Concrete Products Private Limited vs. Union Of INDIA

WP/19145/2023HC Karnataka12 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Ekaa Engineers And Infrastructure Private Limited vs. Union Of INDIA

WP/20207/2023HC Karnataka12 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Srei Equipment Finance LTD vs. Deputy Commissioner Of Commercial Taxes

WP/19460/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

The Karnataka State Akkamahadevi Womens University And Anr vs. The Principal Additional Director General And Ors

WP/200902/2024HC Karnataka11 Sept 2024

Bench: SURAJ GOVINDARAJ

M/S Hydax PVT LTD vs. Office Of The Assistant Commissioner Of

WP/22504/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Rm And Mahadev (Jv) vs. The Principal Commissioner Of Central Tax And Ors

WP/200234/2024HC Karnataka11 Sept 2024

Bench: SURAJ GOVINDARAJ

Gunnam Bhaskara Rao Works Contractor vs. The Principal Commissioner And Ors

WP/203185/2023HC Karnataka11 Sept 2024

Bench: SURAJ GOVINDARAJ

M/S N N Constructions vs. Union Of INDIA

WP/16989/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Atul Enterprises vs. The Additional Director General

WP/23181/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Jayesh Karandas Chande vs. The Additional Director-General

WP/23961/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Purna Prasad Godavarthi vs. The Principal Commissioner And Ors

WP/203436/2023HC Karnataka11 Sept 2024

Bench: SURAJ GOVINDARAJ

Sujoy Saumendra Bhowmik vs. The Principal Commissioner And Ors

WP/200151/2024HC Karnataka11 Sept 2024

Bench: SURAJ GOVINDARAJ

M/S Force Fitness INDIA PVT LTD vs. The Assistant Commissioner

WP/18747/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sanjeevappa Channakeshavappa vs. The Commercial Tax Officer

WP/20145/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Lovely Estates vs. The Additional Director-General

WP/23595/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sln Infra vs. Principal Commissioner Of Central Tax

WP/22469/2024HC Karnataka11 Sept 2024

Bench: S.R.KRISHNA KUMAR

Bsr Hipl Sscipl Jv A Joint Venture vs. The Principal Commissioner And Ors

WP/202917/2023HC Karnataka11 Sept 2024

Bench: SURAJ GOVINDARAJ

Mr Kantharaju vs. Assistant Commissioner Of Commercial Taxes

WP/2567/2023HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S The Amg Furniture vs. State Of Karnataka

WP/23515/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Anand Comfors Private Limited vs. The Commercial Tax Officer

WP/3825/2023HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Bvm Trans Solutions Private Limited vs. Commercial Tax Officer

WP/20966/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sai Srushti Infrastructure Private Limited vs. The Union Of INDIA

WP/10168/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Span And Structures vs. Assistant Commissioner Of Commercial Taxes

WP/18097/2023HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Malack Akber Hussain vs. Additional Commissioner Of Commercial Taxes

WP/4571/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

Shri Venkatesh R vs. The Deputy Commissioner Of Commercial Taxes

WP/17524/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

Shri Narasimhamurthy Krishnappa vs. State Of Karnataka

WP/10838/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Om Navjeevan Pharma vs. The State Of Karnataka

WP/8810/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

Smt Soni Vasudev Vikram @ vs. M/S Mmc Enterprises

WP/14044/2022HC Karnataka10 Sept 2024

Bench: R DEVDAS

M/S Hss Infrastructure vs. The Union Of INDIA

WP/10287/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Ssdpl Property Owners And Developers (Sarjapur) vs. The Union Of INDIA

WP/10097/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Unishire Homes LLP vs. State Of Karnataka

WP/18776/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

Smt. Asha R vs. The Assistant Commissioner Of

WP/2552/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

Mrs Latha vs. The Assistant Commissioner Of Central GST

WP/22115/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Consolidated Shipping Line (INDIA) Private Limited vs. The Union Of INDIA

WP/11584/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Rohan Corporation INDIA PVT LTD vs. Union Of INDIA

WP/12700/2023HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S M P Bhandari vs. The Commercial Tax Officer

WP/24592/2022HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Akther Hussain Malack vs. Commissioner Of Commercial Taxes

WP/5858/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sunil Traders vs. State Of Karnataka

WP/19589/2024HC Karnataka10 Sept 2024

Bench: S.R.KRISHNA KUMAR

Mr Gangaiah vs. State Of Karnataka

WP/24298/2024HC Karnataka09 Sept 2024

Bench: S.R.KRISHNA KUMAR

Ragupathi Shankar vs. The Assistant Commissioner Of Central Tax

WP/20728/2024HC Karnataka09 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Aavanti Solar Energy Private Limited vs. The Joint Commissioner Of Central Tax

WP/19477/2024HC Karnataka09 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sasmos Het Technologies Limited vs. Deputy Commissioner Of Customs

WP/17996/2024HC Karnataka05 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri. B.C Gopala Reddy vs. The Commissioner

WA/712/2022HC Karnataka05 Sept 2024

Bench: ANU SIVARAMAN,G BASAVARAJA

M/S. Murudeswar Ceramics LTD vs. Union Of INDIA

WP/103146/2021HC Karnataka05 Sept 2024

Bench: JYOTI MULIMANI

M/S Hoornapriya Amba Fueld (R) vs. Smt P Sunitha

WP/16534/2024HC Karnataka04 Sept 2024

Bench: R DEVDAS

Sri Ravi Krishna Kumar R K vs. The State Of Karnataka

WP/21198/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

Alcon Laboratories (INDIA) Private Limited vs. The Union Of INDIA

WP/19473/2023HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Bangalore Electricity vs. The Principal Commissioner Of Central Tax

WP/6141/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Veremax Technologie Services Limited vs. The Assistant Commissioner Of Central Tax

WP/15810/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Bangalore Electricity Supply Company Limited vs. The Principal Commissioner Of Central Tax

WP/6144/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S K Dodda Hanumantappa vs. Union Of INDIA

WP/107086/2023HC Karnataka04 Sept 2024

Bench: JYOTI MULIMANI

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