Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 5 of 9.

M/S Rise Constructions vs. Additional Commissioner Of

WP/2665/2024HC Karnataka13 Aug 2024

Bench: S.R.KRISHNA KUMAR

Dasobappa Kamplesh vs. Joint Commissioner Of

WP/19137/2023HC Karnataka13 Aug 2024

Bench: S.R.KRISHNA KUMAR

Superintendent Of Central Tax vs. Shri Alok Bhandari

CRL.P/1779/2020HC Karnataka12 Aug 2024

Bench: M G UMA

Mr. Attar Mohammad Shafiullah @ A Shafiullah vs. Central Bureau Of Investigation

WP/7629/2024HC Karnataka09 Aug 2024

Bench: M.NAGAPRASANNA

M/S Fasttract Packers PVT LTD vs. State Of Karnataka

WP/148649/2020HC Karnataka09 Aug 2024

Bench: JYOTI MULIMANI

Smt.Sumithra Ramanna vs. Union Of INDIA

WP/21252/2024HC Karnataka08 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Mayura Enterprises vs. The Assistant Commissioner

WP/19575/2024HC Karnataka08 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S. D. J. Enterprises vs. Bengaluru Electricity Supply Company Limited

WP/19251/2022HC Karnataka07 Aug 2024

Bench: K.S. HEMALEKHA

M/S. Bangalore Golf Club vs. Assistant Commissioner Of Commercial Taxes

WP/16500/2024HC Karnataka07 Aug 2024

Bench: SACHIN SHANKAR MAGADUM

T. N. Raghurama Shetty vs. Commissioner Of GST (Appeals)

WP/15314/2023HC Karnataka06 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Ittefaq Steels And Scarp Traders vs. The Commercial Tax Officer

WP/21587/2023HC Karnataka06 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S A.R. Venugopal vs. Assistant Commissioner Of Commercial Taxes

WP/9370/2024HC Karnataka06 Aug 2024

Bench: S.R.KRISHNA KUMAR

Avik Kumar Goswami vs. State Of Karnataka

WP/104362/2024HC Karnataka06 Aug 2024

Bench: JYOTI MULIMANI

Ashok Kumar Shetty vs. Commissioner Of GST (Appeals)

WP/15361/2023HC Karnataka06 Aug 2024

Bench: S.R.KRISHNA KUMAR

State Of Karnataka vs. Sri Imthiyaz

CRL.P/3897/2024HC Karnataka05 Aug 2024

Bench: M G UMA

M/S Vulcan Metallurgical Works vs. The Joint Commissioner Of Commercial Taxes

WP/101042/2024HC Karnataka01 Aug 2024

Bench: JYOTI MULIMANI

Heavy Steel Industry vs. Assistant Commissioner Of

WP/14964/2024HC Karnataka30 Jul 2024

Bench: S.R.KRISHNA KUMAR

Principal Additional Director General vs. M/S Rajiv Gandhi University Of Health Sciences

WA/856/2022HC Karnataka30 Jul 2024

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

Mr. Karpent Irfan vs. State Of Karnataka

WP/102781/2024HC Karnataka30 Jul 2024

Bench: JYOTI MULIMANI

M/S Trelleborg INDIA Private Limited vs. State Of Karnataka

WP/20264/2024HC Karnataka30 Jul 2024

Bench: S.R.KRISHNA KUMAR

Union Of INDIA vs. Sri B S Chandramohan

WP/1172/2024HC Karnataka29 Jul 2024

Bench: V KAMESWAR RAO,RAJESH RAI K

M/S Bosch Limited vs. The State Of Karnataka

WP/24227/2023HC Karnataka29 Jul 2024

Bench: S.R.KRISHNA KUMAR

The Managing Director vs. The Commissioner Of Commercial Taxes

WP/15534/2024HC Karnataka25 Jul 2024

Bench: S SUNIL DUTT YADAV

Unique Constructions vs. State Of Karnataka

WP/27637/2023HC Karnataka25 Jul 2024

Bench: S.R.KRISHNA KUMAR

Vikas Telecom PVT LTD vs. The Development Commissioner

WP/4416/2017HC Karnataka24 Jul 2024

Bench: HEMANT CHANDANGOUDAR

Manyata Promoters PVT LTD vs. The Development Commissioner

WP/4415/2017HC Karnataka24 Jul 2024

Bench: HEMANT CHANDANGOUDAR

M/S Sri Kendaganneshwara Swamy Traders vs. Commercial Tax Officer

WP/201814/2024HC Karnataka24 Jul 2024

Bench: R.NATARAJ

M N Lokesh vs. The State Of Karnataka

WP/16762/2024HC Karnataka24 Jul 2024

Bench: S SUNIL DUTT YADAV

Muniswamappa Gunasheela vs. The Commissioner Of Central Tax (Appeals -1)

WP/29353/2023HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Prakash Rajashekhara Uppanni vs. The Principal Commissioner Of Central Tax GST Commissionerate

WP/10276/2023HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Ves INDIA Securitas Private LTD vs. The Commissioner Of Central Tax (Appeals-I)

WP/17288/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Qness Software Private Limited vs. The Assistant Commissioner

WP/4094/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Sai Infratech Project vs. The Joint Commissioner Of Central Taxes

WP/23800/2023HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Paradise Food Court Private Limited vs. The State Of Karnataka

WP/15103/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Swamy Concrete Products PVT LTD vs. The Commissioner Of Central Tax

WP/382/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Karnataka Security Force-9 And Raa Detective vs. The Principal Commissioner Of Central Tax And GST

WP/5366/2023HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Access Developers Private Limited vs. The Deputy Commissioner Of Central Tax South Division-4

WP/2821/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Money Clinic vs. The Commissioner

WP/19386/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Shree Renuka Sugars LTD vs. The Joint Commissioner Of Central GST And Central Excise

WA/100178/2024HC Karnataka23 Jul 2024

Bench: S G PANDIT,G BASAVARAJA

Eanswer Network INDIA Private Limited vs. Deputy Commissioner Of Central Tax East Division-1

WP/16452/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Ocean Constructions INDIA Private Limited vs. The Commissioner Of Central Excise And Central Tax (GST)

WP/4076/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Krishi Kprc Jv vs. The Principal Commissioner Of Central Tax

WP/2119/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri.Mohammed Sadiq vs. Union Of INDIA

WP/5920/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Suhel Khan vs. Assessment Unit

WP/11758/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Guru Raghavendra Promoters And Developers vs. Principal Commissioner Of Central Tax

WP/22271/2023HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Mani And Sri Associates vs. The Joint Commissioner Of Central Tax

WP/474/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Sheik Peer Mohammed vs. The Assistant Commissioner Of Central Tax

WP/28265/2023HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Mahesh Constructions vs. The Joint Commissioner Of Central Tax (GST)

WP/13897/2024HC Karnataka23 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Shabari Enterprises vs. The State Of Karnataka

WP/16301/2024HC Karnataka19 Jul 2024

Bench: S SUNIL DUTT YADAV

Looking Good Furniture vs. The Union Of INDIA

WP/15715/2024HC Karnataka19 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Sri Sai Traders vs. The State Of Karnataka

WP/12511/2024HC Karnataka19 Jul 2024

Bench: S.R.KRISHNA KUMAR

M/S Bangarpet Taluk M S P C vs. The Union Of INDIA

WP/11795/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Billur Venkata Reddy Bhaskar Reddy vs. The Commissioner Of Central Tax

WP/4940/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Harish Krishna Kollur vs. The Additional Commissioner Of Central Tax

WP/4196/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

K. N. Prathap vs. The Additional Commissioner Of Central Tax

WP/10105/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Suresh Sheena Poojary vs. The Union Of INDIA

WP/9921/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Sarvottam Silks vs. The Assistant Commissioner Of Central Tax

WP/17058/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Dharmalingam Keshavan vs. The Assistant Commissioner Of Central Tax

WP/8360/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Jayaprakash vs. The Commissioner Of Central Tax And GST

WP/14954/2022HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

D S Thiyagarajan vs. The Assistant Commissioner Of Central Tax

WP/29042/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Jayalakshmi Enterprises vs. The Commissioner Of Central Tax

WP/17095/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Sam Tourist vs. The Joint Commissioner Of Central Tax

WP/21384/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri. Ranganatha Tours And Travels vs. The Assistant Commissioner Of Central Tax Shivamogga Division Commissionerate

WP/26577/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Rama Constructions vs. The Commissioner Of Central Tax (Appeals-I)

WP/15755/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Mrs Poornima Muthur Narayanmurthy vs. The Assistant Commissioner Of Central Tax

WP/6280/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Awotala Shankar Reddy vs. The Commissioner Of Central Tax And GST

WP/14932/2022HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Syed Ziauddin Airani vs. Union Of INDIA

WP/4564/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Maddi Raju Narayana Raju vs. The Commissioner Of Central Tax (Appeals-Ii)

WP/25372/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Viskaan Holidays And Travels vs. The Principal Commissioner Of Central Tax

WP/1269/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Jammapura Parameshwarappa Shanmukappa vs. Union Of INDIA

WP/9831/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Dynarx Technology (INDIA) Limited vs. The Union Of INDIA

WP/22327/2021HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

M./S New Priyadarshan Roadlines vs. Union Of INDIA

WP/11516/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Thiruveganam Govardhan vs. The Assistant Commissioner

WP/16536/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Klassic Klonec Systems Private Limited vs. The Assistant Commissioner Of Central Tax

WP/14908/2024HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Khader Khan vs. The Assistant Commissioner Of

WP/26751/2023HC Karnataka18 Jul 2024

Bench: S SUNIL DUTT YADAV

Muniswamappa Gunasheela vs. The Joint Commissioner Of Central Tax

WP/690/2024HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Emmar Project Contractors INDIA (P) LTD vs. Commissioner Of Central Tax

WP/28217/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Ramachandra Raju Kanzu vs. The Joint Commissioner Of Central Tax

WP/3558/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Mr. Ravi Kumar Dearveri vs. The Assistant Commissioner Of Central Tax

WP/25198/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Pakirappa Nagaraj vs. The Assistant Commissioner

WP/13060/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Venkateshwara Tours And Travels vs. The Assistant Commissioner Of Central Tax

WP/2800/2024HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S P Dasaratharama Reddy vs. The Principal Commissioner Of Central Tax

WP/27125/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Mr Rahul Jadav vs. The State Of Karnataka

CRL.P/6054/2024HC Karnataka16 Jul 2024

Bench: M G UMA

Bankal Subbegowda Bharathi vs. The Commissioner Of Central Tax

WP/9265/2024HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

G.S Media Solutions vs. The Joint Commissioner Of Central Tax

WP/19635/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Mahalingaiah Keshavamurthy Sandarsh vs. The Deputy Commissioner Of Central Tax

WP/19005/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Panchanahalli Chandrashekara Murthy vs. The Additional Commissioner Of Central Tax

WP/15456/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Mahr Metrology INDIA PVT. LTD vs. The Commissioner Of Central Tax (Appeals)

WP/15684/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Amilineni Prasad Babu vs. The Joint Commissioner Of Central Tax

WP/1938/2024HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

M. Narasimhalu Naidu vs. The Joint Commissioner Of Central Tax

WP/21265/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Javaranahally Rajappa Gowreesha vs. The Principal Commissioner Of Central Tax

WP/11807/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Gkp And Co vs. The Assistant Commissioner Of Central Tax

WP/18450/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Gopala Krishna G N vs. Union Of INDIA

WP/9962/2024HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Raman Velayutham vs. The Commissioner Of Central Tax

WP/871/2024HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

Gowtham Associates vs. The Additional Commissioner Of Central Tax

WP/11671/2023HC Karnataka16 Jul 2024

Bench: S SUNIL DUTT YADAV

United Engineering Works vs. The State Of Karnataka

WP/20824/2022HC Karnataka15 Jul 2024

Bench: K. V. ARAVIND

Tata Hitachi Construction Machinery vs. State Of Karnataka

WP/104363/2017HC Karnataka12 Jul 2024

Bench: PRADEEP SINGH YERUR

Pr Nayak Associates Private Limited vs. The Union Of INDIA

WP/103103/2021HC Karnataka12 Jul 2024

Bench: PRADEEP SINGH YERUR

M/S Hubli Electricity Supply Company LTD. Hescom vs. The Commissioner Of Commercial Taxes

WP/101839/2024HC Karnataka12 Jul 2024

Bench: PRADEEP SINGH YERUR

Mr Joshi R Thomas vs. State Of Karnataka

CRL.P/5716/2024HC Karnataka11 Jul 2024

Bench: M G UMA

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