Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 4 of 9.

Mohammed Sadiq vs. The Superintendent

WP/20460/2023HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

Imthiaz vs. Superintendent

WP/17469/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Bangalore Electricity Supply Company Limited vs. The Principal Commissioner Of Central Tax

WP/6149/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Bangalore Electricity Supply Company Limited vs. The Principal Commissioner Of Central Tax

WP/6188/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

Smt S Harshini vs. Smt P Sunitha

WP/20403/2024HC Karnataka04 Sept 2024

Bench: R DEVDAS

Kuppuswamy Saravanan vs. The Superintendent Of Central Tax

WP/19565/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Jagadish Advertising vs. The Principal Additional Director General

WP/5816/2022HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Bangalore Electricity Supply Company Limited vs. The Principal Commissioner Of Central Tax

WP/5583/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S.Arjun Trading Company vs. The Commercial Tax Officer

WP/116940/2019HC Karnataka04 Sept 2024

Bench: JYOTI MULIMANI

M/S Bhawar Life Style vs. Deputy Commissioner

WP/16262/2023HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

Smt S Harshini vs. Smt P Sunitha

WP/20401/2024HC Karnataka04 Sept 2024

Bench: R DEVDAS

Ve Commercial Vehicles LTD vs. The State Of Karnataka

WP/18565/2024HC Karnataka04 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sadiya Constructions vs. The State Of Karnataka

WP/20478/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Mahesha Vasappagowda Holegadde vs. Union Of INDIA

WP/5859/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sri Venkateshwara Earth Movers vs. Assistant Commissioner Of Commercial Taxes

WP/21178/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

A.S Crane Services vs. The Assistant Commissioner Of

WP/19128/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Mr Sheshadri vs. The Assistant Commissioner

WP/3959/2021HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Thimmaiah vs. The State Of Karnataka

WP/24637/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Mrs Fazila Khanum vs. The State Of Karnataka

WP/21224/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

I Labs Dental vs. The Joint Commissioner Of

WP/27983/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri Munikrishnappa Shreyash Kumar vs. The Superintendent Of Central Tax

WP/17677/2021HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sadhana Enviro Engineering Services vs. The Joint Commissioner Of Central Tax

WP/6138/2020HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Deeta Constructions PVT LTD vs. The Union Of INDIA

WP/3997/2022HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Bangalore Electrical Supply vs. The Assistant Commissioner Of Central Tax

WP/17848/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Sri. Manjunatha Steels vs. Union Of INDIA

WP/14699/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Karnataka Electronics vs. The Joint Commissioner Of Commercial Taxes

WP/2176/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Om Lenses vs. Uniion Of INDIA

WP/4503/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Lakshmi Venkateshwara Glass Plywood And Hardwares vs. Union Of INDIA

WP/2533/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Rj Rishikaran Projects Private Limited vs. Union Of INDIA

WP/11872/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Kalpachar Products Private Limited vs. State Of Karnataka

WP/13345/2022HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Subline Services vs. Union Of INDIA

WP/15254/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sai Lakshmi Constuctions vs. The Assistant Commissioner Of

WP/13814/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Gaurav Dahake vs. The Union Of INDIA

CRL.P/2926/2024HC Karnataka03 Sept 2024

Bench: M.NAGAPRASANNA

M/S Ekaa Engineers And vs. Union Of INDIA

WP/20319/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Body Vigyan vs. Assistant Commissioner Of

WP/8321/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri. Umesh vs. The Commercial Tax Officer

WP/21958/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Sri. Krishna Enterprises vs. Union Of INDIA

WP/14326/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Thacher Parambath Abdul Rawoof vs. Commercial Tax Officer

WP/21211/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Paramesh Ramappa vs. Union Of INDIA

WP/16828/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S B. Munikrishnappa vs. Union Of INDIA

WP/6256/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Sri S K Dharmesh vs. Union Of INDIA

WP/8358/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sl Creations Private Limited vs. Assistant Commissioner Of

WP/7320/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sri Vijayalakshmi Constructions vs. Union Of INDIA

WP/10930/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sujai Electricals vs. The Assistant Commissioner Of

WP/24003/2022HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Hanuman Agro Products vs. The Commercial Tax Officer

WP/3820/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Swamy Concrete Products Private Limited vs. Union Of INDIA

WP/15977/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Anchorage Shipping vs. The State Of Karnataka

WP/21964/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M./S Girish Exports vs. The Assistant Commissioner Of Local

WP/105/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Imtac INDIA PVT. LTD vs. Assistant Commissioner Of

WP/13616/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Suvastu Projects Private Limited vs. The Commercial Tax Officer

WP/21701/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

Gangasandra Kantharaju Pradeep vs. The State Of Karnataka

WP/3701/2024HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Sree Enterprises vs. The State Of Karnataka

WP/10232/2023HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S. Radar Technosoft INDIA Private Limited vs. Principal Commissioner Of Central Tax

WP/7106/2021HC Karnataka03 Sept 2024

Bench: S.R.KRISHNA KUMAR

M/S Ghs Traders And Anr vs. The Assistant Commissioner And Ors

WP/202261/2024HC Karnataka02 Sept 2024

Bench: SURAJ GOVINDARAJ

Principal Additional Director General vs. M/S Bangalore University

WA/801/2022HC Karnataka02 Sept 2024

Bench: S.G.PANDIT,C.M. POONACHA

M/S Kalebudde Logistics vs. The Commercial Tax Officer

WP/104157/2021HC Karnataka31 Aug 2024

Bench: JYOTI MULIMANI

Yenkappa Hanamanthappa Bandiwaddar vs. The Asst. Commissioner Of

WP/107934/2023HC Karnataka30 Aug 2024

Bench: JYOTI MULIMANI

Hanumantappa S/O Hanamappa Arasanakeri vs. The Assistant Commissioner Of

WP/106836/2023HC Karnataka30 Aug 2024

Bench: JYOTI MULIMANI

M/S Maruti Exports vs. The Union Of INDIA

WP/105893/2023HC Karnataka30 Aug 2024

Bench: JYOTI MULIMANI

K N Pampathy vs. The Assistant Commissioner

WP/17983/2024HC Karnataka30 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Volvo Group INDIA PVT LTD vs. State Of Karnataka

WP/24343/2023HC Karnataka29 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S. Scania Commercial Vehicles INDIA PVT. LTD vs. State Of Karnataka

WP/26272/2023HC Karnataka29 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S. Toyota Logistics Kishor INDIA PVT. LTD vs. Union Of INDIA

WP/26296/2023HC Karnataka29 Aug 2024

Bench: S.R.KRISHNA KUMAR

Sri Shivakumar Paramanna Aski vs. The Assistant Commissioner Of Central Taxes

WP/17255/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Liya Infotech (PVT) LTD vs. Karnataka State Small Industries

WP/19249/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Il And Fs Solar Power Limited vs. State Of Karnataka

WP/17941/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

Sri T V Basavaraju vs. Superintendant Of Central Tax

WP/21725/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Vijaya Trading Company vs. State Of Karnataka

WP/19974/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Itd Cemindia Jv vs. The Joint Commissioner Of Commercial Taxes

WP/2490/2023HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

Rekha Industries vs. The Assistant Commissioner Of Commercial Taxes

WP/14455/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

Bangalore Vasanthkumar Ashok vs. Union Of INDIA

WP/11066/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Sri Siva Sai Raghavendra vs. The Principal Commissioner Of Central GST

WP/22079/2024HC Karnataka28 Aug 2024

Bench: S.R.KRISHNA KUMAR

Mr. Tam Tam Pedda Guruva Reddy vs. The Commissioner Of Central Tax

WP/22610/2024HC Karnataka27 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S New Prince Button Center vs. M/S Jasky Exports Private Limited

COMAP/281/2024HC Karnataka27 Aug 2024

Bench: ANU SIVARAMAN,G BASAVARAJA

Hind Enterprises vs. The Commercial Tax Officer

WP/100010/2021HC Karnataka23 Aug 2024

Bench: JYOTI MULIMANI

Shri. Jagadish S/O. Venkangouda Jakkangoudar vs. The Executive Engineer

WP/102066/2021HC Karnataka23 Aug 2024

Bench: JYOTI MULIMANI

M/S B S Channabasappa And Sons vs. The Deputy Commissioner Of

WP/19198/2024HC Karnataka22 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Xiaomi Technology INDIA Private Limited vs. State Of Karnataka

WP/15740/2023HC Karnataka22 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Seelam Ramakrishna Reddy Shivarudrappa vs. The Additional Commissioner Of Central Tax And Central Excise

WP/103645/2024HC Karnataka22 Aug 2024

Bench: JYOTI MULIMANI

M/S Ebony Automobiles PVT LTD vs. The Joint Commissioner Of Commercial Tax

WP/19518/2024HC Karnataka22 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Visvesvaraya Technological University vs. Additional Director General

WP/105066/2018HC Karnataka22 Aug 2024

Bench: JYOTI MULIMANI

M/S Xiaomi Technology INDIA Private Limited vs. State Of Karnataka

WP/11311/2023HC Karnataka22 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S The Childrens Corner vs. The State Of Karnataka

WP/22500/2024HC Karnataka22 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Pdr Constructions vs. The State Of Karnataka

WP/16322/2024HC Karnataka21 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Autoliv INDIA Private Limited vs. Union Of INDIA

WP/26129/2023HC Karnataka21 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Veerabhadreshwara Traders vs. The State Of Karnataka

WP/14389/2024HC Karnataka21 Aug 2024

Bench: HEMANT CHANDANGOUDAR

M/S Polyhydron PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/100593/2024HC Karnataka21 Aug 2024

Bench: JYOTI MULIMANI

M/S. Toyota Kirloskar Motor PVT. LTD vs. Union Of INDIA

WP/22952/2023HC Karnataka21 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Kivi Sansho Packaging PVT LTD vs. Union Of INDIA

WP/3365/2022HC Karnataka20 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Indian Oil Corporation LTD vs. The Assistant Commissioner Of Central Tax

WP/14414/2024HC Karnataka20 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S A O Smith INDIA Water Products PVT. LTD vs. State Of Karnataka

WP/7227/2023HC Karnataka20 Aug 2024

Bench: S.R.KRISHNA KUMAR

Supreme Tile Works vs. Addl Commissioner Of GST (Appeals)

WP/21128/2024HC Karnataka14 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S F Designers vs. Union Of INDIA

WP/19466/2024HC Karnataka14 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Redroom Technology Private Limited vs. Union Of INDIA

WP/18868/2024HC Karnataka14 Aug 2024

Bench: S.R.KRISHNA KUMAR

Shri Eregowda vs. The Additional Commissioner Of Central Tax

WP/21702/2024HC Karnataka14 Aug 2024

Bench: S.R.KRISHNA KUMAR

Krishna A Shetty vs. State Of Karnataka

WP/20293/2024HC Karnataka14 Aug 2024

Bench: N. V. ANJARIA (CJ),K. V. ARAVIND

Mr. Sairam Rai vs. Union Of INDIA

WP/848/2024HC Karnataka13 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Bhavesh Carriers vs. Union Of INDIA

WP/17193/2023HC Karnataka13 Aug 2024

Bench: S.R.KRISHNA KUMAR

Mrs Changuland Muthanna Meenaxi vs. Union Of INDIA

WP/25155/2023HC Karnataka13 Aug 2024

Bench: S.R.KRISHNA KUMAR

M/S Gowri Infraengineers PVT LTD vs. Karnataka Slum Development Board

WP/8489/2023HC Karnataka13 Aug 2024

Bench: S.R.KRISHNA KUMAR

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