M/S. Vigneshwara Transport Company v. Additional Commissioner Of Central Tax
- Court
- Karnataka High Court
- Case number
- WP/18305/2023
- Date of judgment
- 28 Nov 2024
- Bench
- M.I.ARUN
- Petitioner
- M/S. VIGNESHWARA TRANSPORT COMPANY
- Respondent
- ADDITIONAL COMMISSIONER OF CENTRAL TAX
- CNR
- KAHC010426772023
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.