Superintendent Of Central Tax vs. Rahul Singvi

CRL.P/1793/2020HC KarnatakaGSTCNR KAHC01048361201902 December 2024Bench: S VISHWAJITH SHETTY3 pages
For Petitioner: SRI. JEEVAN J. NEERALGI, ADVOCATE
AI SummaryDismissed

Held

The High Court found no grounds to cancel the anticipatory bail granted to the respondent. It noted that the respondent had not violated any bail conditions and had participated in proceedings.

Facts

The Superintendent of Central Tax filed a petition seeking to set aside an order granting anticipatory bail to the respondent. The respondent was booked for offences under the GST Act, 2017.

Key Issues

Whether there are sufficient grounds to cancel the anticipatory bail granted to the respondent under the GST Act, 2017.

Sections Cited

Section 132(1)(b)

AI-generated summary — verify with the full judgment below

Cause title — parties, addresses and appearances
- 1 - NC: 2024:KHC:49265 CRL.P No. 1793 of 2020 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 2ND DAY OF DECEMBER, 2024 BEFORE THE HON'BLE MR JUSTICE S VISHWAJITH SHETTY CRIMINAL PETITION NO. 1793 OF 2020 BETWEEN: SUPERINTENDENT OF CENTRAL TAX ANTI -EVASION GST COMMISSIONERATE BANGALORE EAST TTMC BUILDING 5TH FLOOR, ABOVE BMTC BUS STAND OLD AIRPORT ROAD DOMLUR BENGALURU-560 071 …PETITIONER (BY SRI. JEEVAN J. NEERALGI, ADVOCATE) AND: RAHUL SINGVI AGE. 28 YEARS NO.302, 3RD FLOOR BUILDING NO.750 2ND MAIN ROAD, 8TH BLOCK KORAMANGALA BANGALORE-560 095 …RESPONDENT (NOTICE NOT ORDERED IN RESPECT OF RESPONDENT) THIS CRIMINAL PETITION IS FILED UNDER SECTION 482 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DATED 20.07.2019 IN CRL.MISC.NO.5359/2019 PASSED BY THE LIX ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU.

WAS MADE THEREIN AS UNDER: NANDINI MS Location: High Court of Karnataka NC: 2024:KHC:49265 CRL.P No. 1793 of 2020

CORAM: HON'BLE MR JUSTICE S VISHWAJITH SHETTY

ORA

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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.