M/S K Gowda And Co vs. The Additional Chief Secretary
Original PDF →WP/5080/2024HC KarnatakaGSTCNR KAHC01008794202412 November 2024Bench: M.I.ARUN2 pages
For Petitioner: SRI. RAJEEV CHANNAPPA NULVI, ADVOCATEFor Respondent: SMT. JYOTHI M MARADI, HCGP
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Cause title — parties, addresses and appearances
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NC: 2024:KHC:45992
WP No. 5080 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MR JUSTICE M.I.ARUN
WRIT PETITION NO. 5080 OF 2024 (T-RES)
BETWEEN:
M/S K. GOWDA AND CO
A REGISTERED PARTNERSHIP FIRM,
HAVING ITS REGISTERED OFFICE AT
NO. 3/1, 1ST FLOOR,
JNANA BHARATHI MAIN ROAD,
NAGARABHAVI,
BENGALURU -560 072
GSTIN. 29AAKFK7403R1ZK
REPRESENTED BY ITS PARTNER,
MR. RAKSHITH KEMPEERE GOWDA,
S/O KEMPEEREGOWDA RAMANNA HALUVAGILU,
AGED ABOUT 38 YEARS.
…PETITIONER
(BY SRI. RAJEEV CHANNAPPA NULVI, ADVOCATE)
AND:
1.
THE ADDITIONAL CHIEF SECRETARY,
MINISTRY OF FINANCE,
(DEPARTMENT OF REVENUE),
GOVERNMENT OF KARNATAKA,
VIDHANA SOUDHA,
BENGALURU-560 001.
2.
THE COMMERCIAL TAX OFFICER
AUDIT-2.4, DGSTO-2, BANGALORE
1ST FLOOR, PIONEER PLAZA,
KENCHENAHALLI MAIN ROAD, NEAR GOPALAN
ARCADE MALL, RAJRAJESHWARI NAGAR,
BENGALURU, KARNATAKA-560 098.
Digitally
signed by
CHAITHANYA
K
Location:
High Court of
Karnataka
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NC: 2024:KHC:45992
WP No. 5080 of 2024
3.
THE JOINT COMMISSIONER OF COMMERCIAL
(APPEALS)2, BENGALURU
BMTC BUILDING, SHANTHI NAGAR,
BENGALURU-560 027.
…RESPONDENTS
(BY SMT. JYOTHI M MARADI, HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO A) QUASH THE
ORDER OF ADJUDICATION U/S 73(9) R.W.S. 50 OF THE KGST /
CGST ACT, 2017 DATED 28/12/2022 PASSED BY THE
RESPONDENT AUTHORITY NO. 2 (ANNEXURE-J) AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR JUSTICE M.I.ARUN
Learned counsel for the petitioner has filed a memo dated 12.11.2024 seeking leave of this Court to withdraw the petition.
2.
Memo is placed on record. In view of the memo, petition is dismissed as withdrawn. (M.I.ARUN) JUDGE
DH List No.: 1 Sl No.: 55
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.