BharatTaxGST

M/S Muni Naga Reddy HUF vs. The Assistant Commissioner Of Commercial Taxes

WP/12543/2025HC KarnatakaGSTCNR KAHC01027779202516 July 2025Bench: SURAJ GOVINDARAJ

Judgment text not available yet

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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.