M/S Veershetty K Contractor vs. The Joint Commissioner And Ors

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WP/200497/2024HC KarnatakaGSTCNR KAHC03001408202415 July 2025Bench: M.I.ARUN3 pages
For Petitioner: SRI. SANDEEP VIJAYKUMAR, ADVOCATEFor Respondent: SRI. GIRISH HULIMANI, ADVOCATE FOR R1 & R2; SRI. MALLIKARJUN SAHUKAR, AGA FOR R3

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Cause title — parties, addresses and appearances
- 1 - HC-KAR NC: 2025:KHC-K:3909 WP No. 200497 of 2024 IN THE HIGH COURT OF KARNATAKA KALABURAGI BENCH DATED THIS THE 15TH DAY OF JULY, 2025 BEFORE THE HON'BLE MR. JUSTICE M.I.ARUN WRIT PETITION NO.200497 OF 2024 (T-RES) BETWEEN: M/S VEERSHETTY K. CONTRACTOR SRI. VEERSHETTY S/O KASHINATH, AGE: 55 YEARS, OCC: BUSINESS, R/O 15-3-181/2 KUMBER WARD ROAD, BANK COLONY, BIDAR TQ. AND DIST. BIDAR-585401. …PETITIONER (BY SRI. SANDEEP VIJAYKUMAR, ADVOCATE) AND: 1. THE JOINT COMMISSIONER OF COMMERCIAL TAXES, ADMINISTRATIVE, KALABURAGI-585102. 2. THE OFFICE OF THE ASSISTANT COMMISSIONERS CENTRAL TAX(CGST) & CENTRAL EXCISE, GULBARGA DIVISION, BEHIND TV STATION, REVANSIDDESHWAR COLONY, KALABURAGI-585104. 3. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Digitally signed by SHIVALEELA DATTATRAYA UDAGI Location: HIGH COURT OF KARNATAKA - 2 - HC-KAR NC: 2025:KHC-K:3909 WP No. 200497 of 2024 LGSTO-540, KARNATAKA GOODS AND SERVICE TAXES OFFICE, BIDAR-585401. …RESPONDENTS (BY SRI. GIRISH HULIMANI, ADVOCATE FOR R1 & R2; SRI. MALLIKARJUN SAHUKAR, AGA FOR R3) THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE AN APPROPRIATE WRIT, MORE SO IN THE NATURE OF CERTIORARI AND MANDAMUS AND GRANT THE FOLLOWING RELIEFS; I) QUASH THE ORDER OF NOTICE/DATED: DATED 02.11.2023 ISSUED BY THE RESPONDENT NO.3 HEREIN IN FILE NO. ACCT/LGSTO-540/SCN/2022-23/3186, THE COPY OF WHICH IS AT ANNEXURE-A II) DIRECT THE RESPONDENTS HEREIN TO CONSIDER THE REPRESENTATIONS DATED 09.01.2024 SUBMITTED BY THE PETITIONER HEREIN FORTHWITH THE COPY OF WHICH IS AT ANNEXURE-B. THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN ‘B’ GROUP, THIS DAY, ORDER WAS MADE THEREIN AS UNDER: - 3 - HC-KAR NC: 2025:KHC-K:3909 WP No. 200497 of 2024 CORAM: HON'BLE MR. JUSTICE M.I.ARUN

(PER: HON'BLE MR. JUSTICE M.I.ARUN)

Learned counsel for the petitioner has filed a memo dated 15.07.2025 with a prayer to withdraw the writ petition.

The memo is taken on record.

The writ petition is dismissed as withdrawn. (M.I.ARUN) JUDGE U LIST NO.: 1 SL NO.: 49 CT:SI

Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.