M/S Veershetty K Contractor vs. The Joint Commissioner And Ors
Original PDF →WP/200497/2024HC KarnatakaGSTCNR KAHC03001408202415 July 2025Bench: M.I.ARUN3 pages
For Petitioner: SRI. SANDEEP VIJAYKUMAR, ADVOCATEFor Respondent: SRI. GIRISH HULIMANI, ADVOCATE FOR R1 & R2; SRI. MALLIKARJUN SAHUKAR, AGA FOR R3
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC-K:3909
WP No. 200497 of 2024
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 15TH DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.I.ARUN
WRIT PETITION NO.200497 OF 2024 (T-RES)
BETWEEN:
M/S VEERSHETTY K. CONTRACTOR
SRI. VEERSHETTY S/O KASHINATH,
AGE: 55 YEARS, OCC: BUSINESS,
R/O 15-3-181/2 KUMBER WARD ROAD,
BANK COLONY, BIDAR
TQ. AND DIST. BIDAR-585401.
…PETITIONER
(BY SRI. SANDEEP VIJAYKUMAR, ADVOCATE)
AND:
1.
THE JOINT COMMISSIONER
OF COMMERCIAL TAXES,
ADMINISTRATIVE, KALABURAGI-585102.
2.
THE OFFICE OF THE
ASSISTANT COMMISSIONERS
CENTRAL TAX(CGST) & CENTRAL EXCISE,
GULBARGA DIVISION,
BEHIND TV STATION,
REVANSIDDESHWAR COLONY,
KALABURAGI-585104.
3.
ASSISTANT COMMISSIONER
OF COMMERCIAL TAXES
Digitally signed by
SHIVALEELA
DATTATRAYA
UDAGI
Location: HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2025:KHC-K:3909
WP No. 200497 of 2024
LGSTO-540,
KARNATAKA GOODS AND SERVICE
TAXES OFFICE, BIDAR-585401.
…RESPONDENTS
(BY SRI. GIRISH HULIMANI, ADVOCATE FOR R1 & R2;
SRI. MALLIKARJUN SAHUKAR, AGA FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE AN APPROPRIATE WRIT, MORE SO IN THE NATURE OF
CERTIORARI AND MANDAMUS AND GRANT THE FOLLOWING
RELIEFS; I) QUASH THE ORDER OF NOTICE/DATED: DATED
02.11.2023 ISSUED BY THE RESPONDENT NO.3 HEREIN IN
FILE NO. ACCT/LGSTO-540/SCN/2022-23/3186, THE COPY OF
WHICH IS AT ANNEXURE-A II) DIRECT THE RESPONDENTS
HEREIN
TO
CONSIDER
THE
REPRESENTATIONS
DATED
09.01.2024
SUBMITTED
BY
THE
PETITIONER
HEREIN
FORTHWITH THE COPY OF WHICH IS AT ANNEXURE-B.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN ‘B’ GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
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HC-KAR
NC: 2025:KHC-K:3909
WP No. 200497 of 2024
CORAM:
HON'BLE MR. JUSTICE M.I.ARUN
(PER: HON'BLE MR. JUSTICE M.I.ARUN)
Learned counsel for the petitioner has filed a memo dated 15.07.2025 with a prayer to withdraw the writ petition.
The memo is taken on record.
The writ petition is dismissed as withdrawn. (M.I.ARUN) JUDGE U LIST NO.: 1 SL NO.: 49 CT:SI
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.