M/S Zetwerk Manufacturing Businesses PVT LTD vs. Assistant Commissioner Of Customs
Original PDF →WP/18702/2025HC KarnatakaGSTCNR KAHC01038999202524 October 2025Bench: S.R.KRISHNA KUMAR2 pages
For Petitioner: SRI. CHINMAY J MIRJI., ADVOCATEFor Respondent: SRI.JEEVAN J.NEERALGI ., ADVOCATE
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC:42013
WP No. 18702 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 18702 OF 2025 (T-CUS)
BETWEEN:
1.
M/S ZETWERK MANUFACTURING BUSINESSES PVT LTD
ORIENTAL TOWERS, NO. 461, 1ST FLOOR, 17TH CROSS
SECTOR 4, HSR LAYOUT, BANGALORE-560102
THROUGH ITS AUTHORIZED PERSON MR. KARTHICK
MURUGESAN
…PETITIONER
(BY SRI. CHINMAY J MIRJI.,ADVOCATE)
AND:
1.
ASSISTANT COMMISSIONER OF CUSTOMS
BANGALORE WHITEFIELD ICD PORT,
BANGALORE-560066
…RESPONDENT
(BY SRI.JEEVAN J.NEERALGI .,ADVOCATE)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO DIRECT THE RESPONDENT
TO SANCTION AND PROCESS PAYMENT OF THE REFUND OF IGST
PAID FOR THE AMOUNT OF RS.53,18,481/- ALONG WITH INTEREST
U/S 56 OF THE CGST ACT, 2017 AT 6% P.A. FROM THE DATE OF
EXPIRY OF 60 DAYS FROM FILING OF EACH SB TILL PAYMENT OF
REFUND AMOUNT.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING ‘B’
GROUP, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM:
HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
Digitally
signed by
HEMALATHA
A
Location:
HIGH
COURTOF
KARNATAKA
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HC-KAR
NC: 2025:KHC:42013
WP No. 18702 of 2025
Learned counsel for the petitioner filed a memo dated 24.10.2025, seeking permission to withdraw this writ petition.
2.
The memo is taken on record.
3.
This writ petition is dismissed as withdrawn. (S.R.KRISHNA KUMAR) JUDGE
CM List No.: 3 Sl No.: 81
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.