Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC-D:13739
WP No. 106659 of 2025
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 13TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 106659 OF 2025 (T-RES)
BETWEEN:
M/S. ALI’S SALOON AND SPA
CTS NO 4832, CIVIL HOSPITAL ROAD,
BELAGAVI – 590 010,
REPRESENTED BY ITS PROPRIETOR,
DILDAR ALI S/O YAMEEN ALVI,
GSTIN 29AUPPA0870P1ZZ.
…PETITIONER
(BY SRI. PUNEET I. BADIGER, ADVOCATE)
AND:
1.
THE ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES (AUDIT) 3, BELAGAVI,
OFFICE AT SUMOULYA SOUDHA,
3RD FLOOR CLUB ROAD, BELAGAVI – 590 001.
2.
THE COMMISSIONER OF COMMERCIALTAXES,
VANIJYA THERIGE KARYALAYA,
GANDHINAGAR, BENGALURU 560 009.
3.
THE STATE OF KARNATAKA,
REPRESENTED BY ITS FINANCE SECRETARY,
MINISTRY OF FINANCE,
DEPARTMENTOF REVENUE,
BENGALURU – 580 001.
4.
THE ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES (ENF-01).
NORTH ZONE, SUMOULY SOUDHA,
3RD FLOOR, CLUB ROAD,
BELAGAVI – 590 001.
…RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE WRIT OF
CERTIORARI QUASHING THE IMPUGNED ORDER DATED 21/06/2024
Digitally signed
by RAKESH S
HARIHAR
Location: High
Court of
Karnataka,
Dharwad Bench,
Dharwad
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HC-KAR
NC: 2025:KHC-D:13739
WP No. 106659 of 2025
IN FORM DRC-01 IN NO. VATESAAA/JAARI-1/BELAGAVI-2024-25/B-
PASSED BY THE RESPONDENT NO. 4 U/S. 74 OF THE ACT VIDE
DATED 30/12/2024 IN NO. ACCT/AUDIT-3/2024-25/GST-/B-, PASSED U/S 74 OF THE ACT, BY RESPONDENT NO. 1 VIDE ANNEXURE-C, AND CONSEQUENTLY ALLOW THE PETITION IN THE INTEREST OF JUSTICE AND EQUITY AND ETC.,
THIS WRIT PETITION, COMING ON FOR ORDERS THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE M.NAGAPRASANNA)
In terms of the memo filed by the learned counsel for the petitioner, the petition has been rendered infructuous. Accordingly, the petition is dismissed as having been rendered infructuous. (M.NAGAPRASANNA) JUDGE
RHR/CT-ASC List No.: 1 Sl No.: 27
