Punjab and Haryana High Court GST Judgments — 2016

25 judgments.

• M/S Modern Dairies LTD. v. State Of Haryana And Anr.

  Record only

  VATAP/65/2012·5 Oct 2016

• Commissioner Central Excise Commissionerate Chandigarh v. M/S Godrej & Boyce Manufacturing Co LTD

  Record only

  CEA/82/2014·29 Sept 2016

• M/S Gill Trading Company v. State Of Punjab & Ors

  Record only

  CWP/6435/2014·15 Sept 2016

• M/S Pee Jay International v. Commissioner Of Customs

  Record only

  CUSAP/13/2014·7 Sept 2016

• Commissioner Of Central Excise Commissionerate Chd. v. M/S Abhishek Industries LTD. Punjab

  Record only

  CEA/44/2012·17 Aug 2016

• Commissioner Central Excise Delhi-Iii v. M/S Sarita Handa Export PVT. LTD.

  Record only

  CEA/22/2015·17 Aug 2016

• M/S Komal Metal Works v. State Of Punjab And Ors

  Record only

  CWP/15521/2015·11 Aug 2016

• M/S Amit Filling Station, Panipat v. State Of Haryana And Ors

  Record only

  VATAP/35/2012·9 Aug 2016

• M/S Khanna Paper Mills LTD v. State Of Punjab And Another

  Record only

  VATAP/12/2016·4 Aug 2016

• M/S Avdesh Tracks PVT. LTD. v. State Of Punjab And Another

  Record only

  VATAP/34/2012·2 Aug 2016

• Batala Cooperative Sugar Mill LTD. Th. Its. G.M. Su v. State Of Punjab Thr Financial Comm,Excise And Taxation And Ors.

  Record only

  VATAP/37/2016·8 Jul 2016

• M/S Jandial Impex PVT LTD v. State Of Punjab & Ors

  Record only

  CWP/11243/2016·31 May 2016

• M/S Oasis Technocons LTD v. State Of Punjab And Ors

  Record only

  CWP/10302/2016·23 May 2016

• M/S Wooltex, Gt Road, Panipat v. State Of Haryana Etc.

  Record only

  CWP/13786/2011·16 May 2016

• M/S Kissan Agro Foods PVT. LTD. v. State Of Punjab & Ors

  Record only

  CWP/8882/2016·9 May 2016

• M/S Guru Nanak Cotton Factory v. State Of Punjab & Ors

  Record only

  VATAP/17/2016·6 May 2016

• Batal Cooperative Sugar Mill LTD. Th. Its. G.M. Su v. State Of Punjab And Ors.

  Record only

  VATAP/13/2016·27 Apr 2016

• M/S Rohan Rajdeep Tollways LTD. v. State Of Punjab & Ors.

  Record only

  CWP/7602/2016·26 Apr 2016

• Gurdaspur Cooperative Sugar Mill LTD. Thru General Manager Manmohan Singh v. State Of Punjab And Ors

  Record only

  VATAP/6/2016·22 Apr 2016

• M/S Oasis Tchnocons LTD. v. State Of Punjab And Ors

  Record only

  CWP/6800/2016·11 Apr 2016

• M/S Worlds Window Impex INDIA PVT. LTD. v. The State Of Punjab And Others

  Record only

  VATAP/15/2016·16 Mar 2016

• M/S Worlds Window Impex INDIA PVT LTD v. State Of Punjab And Others

  Record only

  VATAP/16/2016·1 Mar 2016

• State Of Haryana v. M/S Karnal Agricultural Industries. G.T. Road Karnal And Anr

  Record only

  VATAP/104/2012·15 Feb 2016

• M/S Chhabra Traders v. State Of Punjab & Ors

  Record only

  CWP/12693/2015·21 Jan 2016

• Singla Builders And Promoters LTD. Desu Majra v. State Of Punjab & Ors.

  Record only

  VATAP/1/2015·21 Jan 2016