M/S Oasis Tchnocons LTD. v. State Of Punjab And Ors
- Court
- Punjab and Haryana High Court
- Case number
- CWP/6800/2016
- Date of judgment
- 11 Apr 2016
- Bench
- MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
- Petitioner
- M/S OASIS TCHNOCONS LTD.
- Respondent
- STATE OF PUNJAB AND ORS
- CNR
- PHHC010978812016
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