M/S Oasis Technocons LTD v. State Of Punjab And Ors
- Court
- Punjab and Haryana High Court
- Case number
- CWP/10302/2016
- Date of judgment
- 23 May 2016
- Bench
- MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
- Petitioner
- M/S OASIS TECHNOCONS LTD
- Respondent
- STATE OF PUNJAB AND ORS
- CNR
- PHHC010743892016
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.