M/S Khanna Paper Mills LTD v. State Of Punjab And Another

Court
Punjab and Haryana High Court
Case number
VATAP/12/2016
Date of judgment
4 Aug 2016
Bench
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
Petitioner
M/S KHANNA PAPER MILLS LTD
Respondent
STATE OF PUNJAB AND ANOTHER
CNR
PHHC011264112016

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