M/S Kissan Agro Foods PVT. LTD. v. State Of Punjab & Ors
- Court
- Punjab and Haryana High Court
- Case number
- CWP/8882/2016
- Date of judgment
- 9 May 2016
- Bench
- MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
- Petitioner
- M/S KISSAN AGRO FOODS PVT. LTD.
- Respondent
- STATE OF PUNJAB & ORS
- CNR
- PHHC011001822016
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.