M/S Wooltex, Gt Road, Panipat v. State Of Haryana Etc.

Court: Punjab and Haryana High Court
Case number: CWP/13786/2011
Date of judgment: 16 May 2016
Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAMESHWAR SINGH MALIK
Petitioner: M/S WOOLTEX, GT ROAD, PANIPAT
Respondent: STATE OF HARYANA ETC.
CNR: PHHC010673872011

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.