M/S Jandial Impex PVT LTD v. State Of Punjab & Ors

Court
Punjab and Haryana High Court
Case number
CWP/11243/2016
Date of judgment
31 May 2016
Bench
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAMESHWAR SINGH MALIK
Petitioner
M/S JANDIAL IMPEX PVT LTD
Respondent
STATE OF PUNJAB & ORS
CNR
PHHC010754342016

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