Commissioner Of Central Excise Commissionerate Chd. v. M/S Abhishek Industries LTD. Punjab

Court: Punjab and Haryana High Court
Case number: CEA/44/2012
Date of judgment: 17 Aug 2016
Bench: MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
Petitioner: COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE CHD.
Respondent: M/S ABHISHEK INDUSTRIES LTD. PUNJAB
CNR: PHHC010002342012

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