M/S Komal Metal Works v. State Of Punjab And Ors
- Court
- Punjab and Haryana High Court
- Case number
- CWP/15521/2015
- Date of judgment
- 11 Aug 2016
- Bench
- MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
- Petitioner
- M/S KOMAL METAL WORKS
- Respondent
- STATE OF PUNJAB AND ORS
- CNR
- PHHC010791082015
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.