State Of Haryana v. M/S Karnal Agricultural Industries. G.T. Road Karnal And Anr

Court: Punjab and Haryana High Court
Case number: VATAP/104/2012
Date of judgment: 15 Feb 2016
Bench: MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
Petitioner: STATE OF HARYANA
Respondent: M/S KARNAL AGRICULTURAL INDUSTRIES. G.T. ROAD KARNAL AND ANR
CNR: PHHC011155732012

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.