Punjab and Haryana High Court GST Judgments — 2015

16 judgments.

• M/S J.K. Associates v. Excise And Taxation Commissioner Etc.

  Record only

  CWP/24253/2015·19 Nov 2015

• M/S Sanjeev Stone Crushing Company v. State Of Haryana And Ors

  Record only

  VATAP/41/2015·18 Nov 2015

• M/S J.K. Associates v. Excise And Taxation Commissioner Etc.

  Record only

  CWP/23850/2015·6 Nov 2015

• M/S Garg Cotex PVT LTD v. The State Of Haryana Etc

  Record only

  CWP/23499/2015·3 Nov 2015

• M/S J.K. Associates v. Excise & Taxation Commissioner Etc

  Record only

  CWP/23184/2015·31 Oct 2015

• M/S J.K. Associates v. Excise & Taxation Commissioner Etc

  Record only

  CWP/23144/2015·31 Oct 2015

• Pawan Kumar v. State Of Punjab & Ors

  Record only

  CWP/16581/2015·19 Oct 2015

• M/S New Devi Grit Udyog v. State Of Haryana & Ors

  Record only

  VATAP/37/2014·8 Sept 2015

• M/S Ess Emm Metal Works v. State Of Punjab And Ors

  Record only

  CWP/14728/2015·4 Sept 2015

• Prerna Strips v. State Of Punjab & Ors.

  Record only

  CWP/18455/2015·2 Sept 2015

• M/S Bhushan Chhura & Co v. State Of Punjab And Ors

  Record only

  CWP/17635/2015·25 Aug 2015

• M/S M Aggarwal And Co v. State Of Punjab And Ors

  Record only

  CWP/14451/2015·21 Jul 2015

• The Jalandhar Iron & Steel Merchants Association (Regd.) v. State Of Punjab & Ors

  Record only

  CWP/5625/2014·20 May 2015

• M/S J.J, Solvex PVT LTD v. State Of Punjab

  Record only

  CWP/23983/2014·19 Feb 2015

• M/S Rajdhani Sales Ludhiana v. State Of Punjab And Ors

  Record only

  CWP/8921/2014·5 Feb 2015

• Siya Ram Tayal v. State Of Punjab

  Record only

  CRM-M/21280/2014·28 Jan 2015