Punjab and Haryana High Court GST Judgments — 2014

10 judgments.

• M/S J.K. Associates v. Excise And Taxation Commissioner Etc.

  Record only

  CWP/25712/2014·23 Dec 2014

• M/S Vishwas Agro Impex Patiala v. State Of Punjab And Ors

  Record only

  CWP/23276/2014·14 Nov 2014

• M/S Amartex Industries LTD Industrial Area, Dharuhera v. State Of Haryana

  Record only

  VATAP/155/2013·11 Sept 2014

• State Of Haryana Thro Deputy Excise & Tax. Commissioner v. M/S Jagdamba Sales And Anr

  Record only

  VATAP/58/2014·4 Sept 2014

• M/S Jai Shree Enterprises v. State Of Haryana & Ors

  Record only

  VATAP/6/2014·5 Aug 2014

• M/S Sonex Atuo Industries (P) LTD. v. State Of Haryana And Ors

  Record only

  VATAP/48/2012·25 Jul 2014

• M/S Mahadev Enterprises v. State Of Haryana & Ors

  Record only

  VATAP/178/2013·12 May 2014

• M/S Garg Sales Corp v. State Of Haryana & Anr

  Record only

  VATAP/46/2013·31 Mar 2014

• M/S Carrier Aircon LTD v. State Of Haryana

  Record only

  VATAP/166/2013·31 Mar 2014

• All Haryana Petroleum Dealers v. State Of Haryana And Ors

  Record only

  CWP/21948/2012·17 Jan 2014