State Of Haryana Thro Deputy Excise & Tax. Commissioner v. M/S Jagdamba Sales And Anr
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/58/2014
- Date of judgment
- 4 Sept 2014
- Petitioner
- STATE OF HARYANA THRO DEPUTY EXCISE & TAX. COMMISSIONER
- Respondent
- M/S JAGDAMBA SALES AND ANR
- CNR
- PHHC011303952014
Judgment text not available yet
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.