M/S Vishwas Agro Impex Patiala v. State Of Punjab And Ors

Court: Punjab and Haryana High Court
Case number: CWP/23276/2014
Date of judgment: 14 Nov 2014
Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ARUN MONGA
Petitioner: M/S VISHWAS AGRO IMPEX PATIALA
Respondent: STATE OF PUNJAB AND ORS
CNR: PHHC010869092014

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