M/S Garg Sales Corp v. State Of Haryana & Anr
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/46/2013
- Date of judgment
- 31 Mar 2014
- Bench
- MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAJAN GUPTA
- Petitioner
- M/S GARG SALES CORP
- Respondent
- STATE OF HARYANA & ANR
- CNR
- PHHC011219412013
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.