All Haryana Petroleum Dealers v. State Of Haryana And Ors

Court: Punjab and Haryana High Court
Case number: CWP/21948/2012
Date of judgment: 17 Jan 2014
Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE J.C. VERMA
Petitioner: ALL HARYANA PETROLEUM DEALERS
Respondent: STATE OF HARYANA AND ORS
CNR: PHHC010791742012

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