Punjab and Haryana High Court GST Judgments — 2013

5 judgments.

• M/S Vijay Cottex LTD., Panipat v. State Of Haryana Etc.

  Record only

  CWP/13789/2011·19 Dec 2013

• M/S New Kalkaji Stone Crushing Co v. State Of Haryana & Ors

  Record only

  VATAP/152/2012·19 Dec 2013

• M/S Global Business INDIA PVT. LTD. v. State Of Haryana

  Record only

  VATAP/123/2012·2 Apr 2013

• M/S Baba Metal, Faridabad Haryana v. State Of Haryana And Ors

  Record only

  VATAP/12/2013·14 Mar 2013

• M/S Maruti Udyog LTD. v. State Of Haryana

  Record only

  VATAP/139/2012·13 Feb 2013