M/S Baba Metal, Faridabad Haryana v. State Of Haryana And Ors

Court: Punjab and Haryana High Court
Case number: VATAP/12/2013
Date of judgment: 14 Mar 2013
Bench: MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI
Petitioner: M/S BABA METAL, FARIDABAD HARYANA
Respondent: STATE OF HARYANA AND ORS
CNR: PHHC011218452013

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.