M/S Global Business INDIA PVT. LTD. v. State Of Haryana
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/123/2012
- Date of judgment
- 2 Apr 2013
- Bench
- MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI
- Petitioner
- M/S GLOBAL BUSINESS INDIA PVT. LTD.
- Respondent
- STATE OF HARYANA
- CNR
- PHHC011155942012
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.