M/S New Kalkaji Stone Crushing Co v. State Of Haryana & Ors

Court: Punjab and Haryana High Court
Case number: VATAP/152/2012
Date of judgment: 19 Dec 2013
Bench: MR. JUSTICE JASPAL SINGH,MR. JUSTICE AJAY KUMAR MITTAL
Petitioner: M/S NEW KALKAJI STONE CRUSHING CO
Respondent: STATE OF HARYANA & ORS
CNR: PHHC011156262012

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