Punjab and Haryana High Court GST Judgments — 2012

3 judgments.

• Prince Gupta And Ors v. State Of Punjab

  Record only

  CRM-M/20974/2010·17 Sept 2012

• M/S Mukesh Trading Company v. State Of Haryana And Ors.

  Record only

  CWP/654/2012·30 Aug 2012

• M/S Ranger Foods PVT. Limited v. State Of Punjab

  Record only

  VATAP/71/2011·1 Mar 2012