Prince Gupta And Ors v. State Of Punjab

Court: Punjab and Haryana High Court
Case number: CRM-M/20974/2010
Date of judgment: 17 Sept 2012
Bench: MR. JUSTICE VIJENDER SINGH MALIK
Petitioner: PRINCE GUPTA AND ORS
Respondent: STATE OF PUNJAB
CNR: PHHC010288892010

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