M/S Ranger Foods PVT. Limited v. State Of Punjab
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/71/2011
- Date of judgment
- 1 Mar 2012
- Bench
- MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJIV NARAIN RAINA
- Petitioner
- M/S RANGER FOODS PVT. LIMITED
- Respondent
- STATE OF PUNJAB
- CNR
- PHHC011124552011
Judgment text not available yet
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.