M/S Vijay Cottex LTD., Panipat v. State Of Haryana Etc.

Court
Punjab and Haryana High Court
Case number
CWP/13789/2011
Date of judgment
19 Dec 2013
Bench
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE JASPAL SINGH
Petitioner
M/S VIJAY COTTEX LTD., PANIPAT
Respondent
STATE OF HARYANA ETC.
CNR
PHHC010673902011

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