M/S J.K. Associates v. Excise And Taxation Commissioner Etc.

Court: Punjab and Haryana High Court
Case number: CWP/25712/2014
Date of judgment: 23 Dec 2014
Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE MAHABIR SINGH SINDHU
Petitioner: M/S J.K. ASSOCIATES
Respondent: EXCISE AND TAXATION COMMISSIONER ETC.
CNR: PHHC010896052014

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