M/S J.J, Solvex PVT LTD v. State Of Punjab
- Court
- Punjab and Haryana High Court
- Case number
- CWP/23983/2014
- Date of judgment
- 19 Feb 2015
- Bench
- MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE AMOL RATTAN SINGH
- Petitioner
- M/S J.J, SOLVEX PVT LTD
- Respondent
- STATE OF PUNJAB
- CNR
- PHHC010876892014
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