Singla Builders And Promoters LTD. Desu Majra v. State Of Punjab & Ors.
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/1/2015
- Date of judgment
- 21 Jan 2016
- Bench
- MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
- Petitioner
- SINGLA BUILDERS AND PROMOTERS LTD. DESU MAJRA
- Respondent
- STATE OF PUNJAB & ORS.
- CNR
- PHHC011272032015
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.