M/S Worlds Window Impex INDIA PVT LTD v. State Of Punjab And Others
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/16/2016
- Date of judgment
- 1 Mar 2016
- Bench
- MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
- Petitioner
- M/S WORLDS WINDOW IMPEX INDIA PVT LTD
- Respondent
- STATE OF PUNJAB AND OTHERS
- CNR
- PHHC011264152016
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.