Commissioner Central Excise Commissionerate Chandigarh v. M/S Godrej & Boyce Manufacturing Co LTD
- Court
- Punjab and Haryana High Court
- Case number
- CEA/82/2014
- Date of judgment
- 29 Sept 2016
- Bench
- MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
- Petitioner
- COMMISSIONER CENTRAL EXCISE COMMISSIONERATE CHANDIGARH
- Respondent
- M/S GODREJ & BOYCE MANUFACTURING CO LTD
- CNR
- PHHC010003692014
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.