BharatTaxGST

Punjab and Haryana High Court GST Judgments — 2017

19 judgments, newest first.

M/S Dlf Power & Services LTD vs. The State Of Haryana & Others

CWP/27163/2017HC Punjab and Haryana29 Nov 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

M/S Global Facilities vs. State Of Punjab & Ors

CWP/26433/2017HC Punjab and Haryana29 Nov 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

M/S Savi International vs. State Of Punjab And Ors

CWP/26996/2017HC Punjab and Haryana28 Nov 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

The State Of Punjab vs. M/S Om Parkash Surinder Mohan

PVR/10/2017HC Punjab and Haryana28 Nov 2017

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE AMIT RAWAL

M/S R.M. Exports vs. State Of Punjab And Others

CWP/27067/2017HC Punjab and Haryana28 Nov 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

The State Of Punjab vs. M/S Dasm Construction Co. PVT. LTD

PVR/7/2017HC Punjab and Haryana21 Nov 2017

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE AMIT RAWAL

The Bhogpur Co-Operative Sugar Mill LTD vs. State Of Punjab Through Financial Commissioner Excise And Taxation And Others

VATAP/109/2017HC Punjab and Haryana11 Oct 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

M/S Akash Infrastructure vs. State Of Punjab And Ors

CWP/11887/2016HC Punjab and Haryana10 Oct 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

State Bank Of INDIA vs. Darshan Kaur Thr Lrs Kanwaljit Singh And Ors

CR/8314/2015HC Punjab and Haryana29 Sept 2017

Bench: MR. JUSTICE DARSHAN SINGH

M/S Global Facilities vs. State Of Punjab And Ors

CWP/22125/2017HC Punjab and Haryana27 Sept 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

M/S Gian Chand Kapur Chand Jain vs. Union Of INDIA And Others

CWP/20823/2017HC Punjab and Haryana13 Sept 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

Manu Dhall vs. Union Of INDIA And Others

CWP/19819/2017HC Punjab and Haryana01 Sept 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

Record only

M/S Saluja Motors PVT. LTD vs. Union Of INDIA And Others

CWP/19205/2017HC Punjab and Haryana25 Aug 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

M/S Joshi Autolinks PVT. LTD vs. Union Of INDIA And Others

CWP/19198/2017HC Punjab and Haryana25 Aug 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

Keshav Garg vs. Union Of INDIA And Ors

CWP/18324/2017HC Punjab and Haryana18 Aug 2017

Bench: MR. JUSTICE SURINDER SINGH GREWAL,LOK ADALAT BENCH - 3

Record only

M/S Shiv Caterers And Ors vs. State Of Punjab And Ors

CWP/18194/2017HC Punjab and Haryana17 Aug 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

The Bhogpur Co-Operative Sugar Mill LTD vs. State Of Punjab Through Financial Commissioner Excise And Others

VATAP/35/2017HC Punjab and Haryana08 Aug 2017

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE AMIT RAWAL

M/S Balaji Road Lines vs. Food Corporation Of INDIA And Ors

CWP/17238/2017HC Punjab and Haryana04 Aug 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

Record only

M/S Sam (INDIA) Builtwell PVT. LTD vs. State Of Punjab And Another

CWP/17067/2017HC Punjab and Haryana02 Aug 2017

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ARUN MONGA

2018 →