BharatTaxGST

Punjab and Haryana High Court GST Judgments — 2018

99 judgments, newest first.

M/S Omax Autos LTD vs. State Of Haryana And Others

CWP/37912/2018HC Punjab and Haryana21 Dec 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MRS. JUSTICE MANJARI NEHRU KAUL

Petrol Pump Dealers Association vs. Indian Oil Corporation Limited And Others

CWP/37800/2018HC Punjab and Haryana20 Dec 2018

Bench: MR. JUSTICE RAJIV NARAIN RAINA

M/S Somany Ceramics LTD Bahadurgarh vs. State Of Haryana And Others

CWP/37723/2018HC Punjab and Haryana20 Dec 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE SUDIP AHLUWALIA

M/S Sunbeam Auto PVT. LTD vs. Union Of INDIA And Others

CWP/33475/2018HC Punjab and Haryana19 Dec 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE SUDIP AHLUWALIA

M/S Endurance Technologies Limited vs. State Of Haryana & Others

CWP/22351/2018HC Punjab and Haryana18 Dec 2018

Bench: MR. JUSTICE RAJ SHEKHAR ATTRI

Kailash Chand And Ors vs. State Of Punjab And Ors

CRM-M/24559/2018HC Punjab and Haryana13 Dec 2018

Bench: MR. JUSTICE KULDIP SINGH

Iffco-Tokio General Insurance Co. LTD vs. Commissioner, Goods And Service Tax Commissionerate, Rohtak

CWP/31128/2018HC Punjab and Haryana10 Dec 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE HARINDER SINGH SIDHU

Vinay Gupta vs. Central Goods & Services Tax Commissionertae Gurugram

CRM-M/50857/2018HC Punjab and Haryana03 Dec 2018

Bench: MR. JUSTICE ARVIND SINGH SANGWAN

M/S Taksh Media PVT LTD vs. Union Of INDIA And Ors

CWP/30361/2018HC Punjab and Haryana30 Nov 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE HARINDER SINGH SIDHU

M/S Amco Industrial Enterprises PVT. LTD vs. The State Of Punjab & Ors

VATAP/16/2018HC Punjab and Haryana20 Nov 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE HARINDER SINGH SIDHU

Afflatus International vs. Union Of INDIA & Others

CWP/28035/2018HC Punjab and Haryana19 Nov 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE HARINDER SINGH SIDHU

Jeevan Bajaj & Others vs. State Of Punjab & Others

CWP/28715/2018HC Punjab and Haryana16 Nov 2018

Bench: MR. JUSTICE KRISHNA MURARI

Asian Bikes PVT. LTD vs. Union Of INDIA And Others

CWP/28733/2018HC Punjab and Haryana14 Nov 2018

Bench: THE TAXING OFFICER,MR. JUSTICE B.S. WALIA

Asian Cast & Forgings PVT. LTD vs. Union Of INDIA And Others

CWP/28745/2018HC Punjab and Haryana14 Nov 2018

Bench: THE TAXING OFFICER,MR. JUSTICE B.S. WALIA

M/S Good Luck Educational & Welfare Society vs. Union Of INDIA And Others

CWP/15024/2018HC Punjab and Haryana13 Nov 2018

Bench: THE TAXING OFFICER,MR. JUSTICE B.S. WALIA

Pawan Kumar vs. State Of Haryana

CRM-M/46225/2018HC Punjab and Haryana26 Oct 2018

Bench: MR. JUSTICE ARVIND SINGH SANGWAN

M/S Blue Ice And Anr vs. State Of Haryana And Ors

CWP/15698/2018HC Punjab and Haryana25 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S R.R. Enterprises vs. State Of Punjab & Others

CWP/27214/2018HC Punjab and Haryana23 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S Jaycee Strips & Fastners PVT. LTD vs. Union Of INDIA And Others

CWP/27209/2018HC Punjab and Haryana23 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

Ritika Enterprises vs. State Of Punjab And Another

CWP/25516/2018HC Punjab and Haryana22 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S Innovative Medicare Technologies PVT LTD vs. Union Territory Chandigarh And Ors

CWP/21563/2018HC Punjab and Haryana15 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

Mountain Valley Springs INDIA PVT LTD vs. Union Of INDIA And Ors

CWP/26531/2018HC Punjab and Haryana15 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

Vikas Forgings PVT. LTD., Faridabad vs. Union Of INDIA And Others

CWP/21823/2018HC Punjab and Haryana11 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S Futuristics Metal Trading PVT LTD Thr Its Director/Authorized Representative vs. Union Of INDIA And Ors

CWP/26302/2018HC Punjab and Haryana11 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S R.R. Enterprises vs. State Of Punjab & Others

CWP/23203/2018HC Punjab and Haryana10 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE TEJINDER SINGH DHINDSA

Sms INDIA Private Limited vs. Union Of INDIA & Ors

CWP/26080/2018HC Punjab and Haryana09 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Century N F Casting, Faridabad vs. State Of Haryana And Others

VATAP/76/2018HC Punjab and Haryana04 Oct 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

Surjit Singh vs. Sawinder Singh

RSA/4091/2017HC Punjab and Haryana04 Oct 2018

Bench: MR. JUSTICE TEJINDER SINGH DHINDSA

Harmeet Singh vs. State Of Punjab

CRM-M/20686/2018HC Punjab and Haryana28 Sept 2018

Bench: MR. JUSTICE ARVIND SINGH SANGWAN

Rajiv Kumar vs. State Of Punjab

CRM-M/25581/2018HC Punjab and Haryana28 Sept 2018

Bench: MR. JUSTICE ARVIND SINGH SANGWAN

M/S Shree Trading Co vs. Union Of INDIA And Others

CWP/24275/2018HC Punjab and Haryana21 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Vishal Traders vs. Union Of INDIA And Others

CWP/24130/2018HC Punjab and Haryana20 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

Deepak Rai Walia vs. State Bank Of INDIA

CWP/16350/2018HC Punjab and Haryana19 Sept 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MS. JUSTICE RITU BAHRI

M/S Bright Star Hotels PVT. LTD vs. State Of Haryana

GSTR/17/2009HC Punjab and Haryana13 Sept 2018

Bench: MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE ARUN MONGA

Parbhjit Singh Sarna vs. The Commissioner Central Goods And Services Tax Commissionerate

CWP/7949/2018HC Punjab and Haryana12 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

Wg.Cdr.(Retd) Amarjit Singh Panjarth vs. Chandigarh Housing Board And Anr

CWP/10214/2000HC Punjab and Haryana12 Sept 2018

Bench: MS. JUSTICE NAVITA SINGH,MR. JUSTICE ASHOK KUMAR VERMA

Rajwinder Singh vs. The Commissioner Central Goods And Services Tax Commissionerate

CWP/8002/2018HC Punjab and Haryana12 Sept 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

Jasdeep Kaur Chadha vs. The Commissioner Central Goods And Services Tax Commissionerate

CWP/7998/2018HC Punjab and Haryana12 Sept 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

Baljinder Kashyap vs. The Commissioner Central Goods And Services Tax Commissionerate

CWP/8003/2018HC Punjab and Haryana12 Sept 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

M/S Aggarwal Overseas vs. State Of Punjab And Anr

VATAP/39/2016HC Punjab and Haryana10 Sept 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE AMIT RAWAL

M/S Bright Road Logistics vs. State Of Haryana And Ors

CWP/16633/2018HC Punjab and Haryana07 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

Shiv Dal Udyog vs. State Of Punjab And Ors

CWP/19800/2018HC Punjab and Haryana06 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Saurav Udyog vs. State Of Punjab And Ors

CWP/19648/2018HC Punjab and Haryana06 Sept 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE AMIT RAWAL

M/S Gb Tools And Forgings LTD vs. State Of Punjab And Others

CWP/19646/2018HC Punjab and Haryana06 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Sukhdev & Co vs. State Of Punjab And Ors

CWP/18314/2018HC Punjab and Haryana06 Sept 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Heman Steel vs. State Of Punjab And Others

CWP/21881/2018HC Punjab and Haryana30 Aug 2018

Bench: THE TAXING OFFICER,MR. JUSTICE SATPAL

M/S Modern Insecticide Limited vs. State Of Punjab & Others

CWP/21750/2018HC Punjab and Haryana29 Aug 2018

Bench: MR. JUSTICE SATPAL,THE TAXING OFFICER

Viraat Traders vs. State Of Punjab And Ors

CWP/21604/2018HC Punjab and Haryana29 Aug 2018

Bench: THE TAXING OFFICER,MR. JUSTICE SATPAL

Sandeep Kumar vs. Chandigarh Housing Board Sector 9 Chd And Ors

CWP/6647/2015HC Punjab and Haryana27 Aug 2018

Bench: MS. JUSTICE NAVITA SINGH,MR. JUSTICE ASHOK KUMAR VERMA

Divya Singla And Others vs. Union Of INDIA And Others

CWP/12390/2017HC Punjab and Haryana27 Aug 2018

Bench: MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE ARUN MONGA

M/S Ess Kay Fibres P.LTD.Panipat vs. State Of Hy.Etc

CWP/7277/2001HC Punjab and Haryana24 Aug 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE SUDIP AHLUWALIA

Punjab Seeds Pesticides & Fertilisers Association (Regd) Through Its Secretary And Anr vs. State Of Punjab And Ors

CWP/3424/1995HC Punjab and Haryana24 Aug 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE SUDIP AHLUWALIA

Commissioner Of Central Excise, Delhi-Iii vs. M/S Chang Yun INDIA LTD

CEA/36/2018HC Punjab and Haryana23 Aug 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Raja Fat & Feeds PVT LTD And Anr vs. Axis Bank LTD And Ors

CWP/20123/2018HC Punjab and Haryana14 Aug 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MS. JUSTICE RITU BAHRI

Vimal Mishra vs. State Of Punjab

CRM-M/27160/2018HC Punjab and Haryana10 Aug 2018

Bench: MR. JUSTICE ARVIND SINGH SANGWAN

Commissioner Of Central Goods And Services Tax, Rohtak vs. Surinder Raizada, 201, Urban Estate-Ii, Hisar

CEA/40/2018HC Punjab and Haryana09 Aug 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

Commissioner Of Central Goods And Services Tax, Rohtak vs. Raizo Plasto PVT. LTD., 201, Urban Estate-Ii, Hisar

CEA/37/2018HC Punjab and Haryana09 Aug 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

M/S H R B Chemical P Tld, Sonepat vs. State Of Haryana & Others

VATAP/4/2018HC Punjab and Haryana30 Jul 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Pooja Machines Private Limited vs. State Of Punjab And Others

CWP/15144/2018HC Punjab and Haryana26 Jul 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Indtec Elektro Control vs. Union Of INDIA & Others

CWP/15043/2018HC Punjab and Haryana20 Jul 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

M/S Salsun Sttel vs. Union Of INDIA And Ors

CWP/14851/2018HC Punjab and Haryana20 Jul 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Unique Motors vs. Union Of INDIA & Others

CWP/15049/2018HC Punjab and Haryana20 Jul 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE AMIT RAWAL

M/S Cm Associates PVT LTD vs. Union Of INDIA &Others

CWP/15044/2018HC Punjab and Haryana20 Jul 2018

Bench: THE TAXING OFFICER,MR. JUSTICE ASHOK KUMAR VERMA

M/S Piccadily Holiday Resorts Limited vs. Union Of INDIA And Others

CWP/25719/2017HC Punjab and Haryana19 Jul 2018

Bench: MR. JUSTICE SURYA KANT,MR. JUSTICE SUDIP AHLUWALIA

M/S Gna Gears LTD vs. Union Of INDIA And Another

CWP/9541/2017HC Punjab and Haryana16 Jul 2018

Bench: MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE ARUN MONGA

Anil Kumar Goel vs. Union Of INDIA And Others

CWP/3307/2015HC Punjab and Haryana13 Jul 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE AMIT RAWAL

Hotel And Restaurant Association Punjab vs. Union Of INDIA & Ors

CWP/26751/2014HC Punjab and Haryana13 Jul 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE AMIT RAWAL

Sukhmani Foundation Through Its Authorised Signatory vs. Union Of INDIA And Others

CWP/19339/2014HC Punjab and Haryana13 Jul 2018

Bench: MR. JUSTICE RAJESH BINDAL,MR. JUSTICE AMIT RAWAL

M/S Riviera Home Furnishings PVT. LTD vs. State Of Haryana And Anr

VATAP/94/2012HC Punjab and Haryana12 Jul 2018

Bench: MR. JUSTICE AMIT RAWAL,MR. JUSTICE RAJESH BINDAL

Subhash vs. State Of Haryana

CRM-M/25644/2018HC Punjab and Haryana18 Jun 2018

Bench: MR. JUSTICE ASHOK KUMAR VERMA

Paramjit Kaur And Ors vs. Union Of INDIA And Ors

CWP/9181/2018HC Punjab and Haryana01 Jun 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

M/S Shri Ram Tiles And Sanitary Ware vs. Union Of INDIA And Ors

CWP/14316/2018HC Punjab and Haryana31 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

Sher Singh vs. State Of Punjab And Ors

CWP/14649/2018HC Punjab and Haryana31 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

Sammy Dhiman vs. Additional Director, Directorate General Of GST Intelligence, And Others

CWP/13101/2018HC Punjab and Haryana31 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

M/S Sanjeev Jain & Co vs. State Of Punjab And Ors

CWP/14576/2018HC Punjab and Haryana31 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

M/S Techno Steel Industries vs. State Of Punjab And Ors

CWP/14532/2018HC Punjab and Haryana31 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

M/S Amar Electronics vs. Union Of INDIA And Others

CWP/13512/2018HC Punjab and Haryana31 May 2018

Bench: THE TAXING OFFICER,MRS. JUSTICE MANJARI NEHRU KAUL

Commissioner Service Tax Delhi-Iv vs. M/S Nikon INDIA PVT LTD

STA/2/2017HC Punjab and Haryana29 May 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE TEJINDER SINGH DHINDSA

Silicin Constructions PVT LTD vs. Union Of INDIA & Ors

CWP/13927/2018HC Punjab and Haryana29 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

Excise And Taxation Commissioner, Haryana vs. M/S Aei Engineering Industries

VATAP/66/2018HC Punjab and Haryana29 May 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE TEJINDER SINGH DHINDSA

Excise And Taxation Commissioner, Haryana vs. M/S Aei Lamination PVT LTD

VATAP/64/2018HC Punjab and Haryana25 May 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S R.F. Overseas vs. State Of Punjab And Orss

CWP/13340/2018HC Punjab and Haryana24 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

M/S. Camco Multi Metal LTD., Faridabad vs. State Of Haryana And Others

VATAP/13/2017HC Punjab and Haryana23 May 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S Enkay (INDIA) Rubber Co. P. LTD., Gurgaon vs. State Of Haryana And Others

VATAP/71/2012HC Punjab and Haryana23 May 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE TEJINDER SINGH DHINDSA

S.M.Constructions vs. State Of Punjab And Anr

CWP/13062/2018HC Punjab and Haryana23 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

M/S Camco Multi Metal LTD. Faridabad vs. State Of Haryana And Ors

CWP/4453/2015HC Punjab and Haryana23 May 2018

Bench: MR. JUSTICE DR. SHEKHER DHAWAN,MR. JUSTICE SURINDER GUPTA

Subodh Kakkar And Another vs. Union Of INDIA And Ors

CWP/12403/2018HC Punjab and Haryana22 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

Alp Nishikawa Company PVT.LTD vs. Union Of INDIA And Others

CWP/10194/2018HC Punjab and Haryana21 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

M/S Surinder Arora Enterprises vs. State Of Punjab And Others

CWP/4180/2018HC Punjab and Haryana21 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

M/S Saraswati Utpadan PVT LTD vs. State Of Punjab And Ors

CWP/12782/2018HC Punjab and Haryana21 May 2018

Bench: MR JUSTICE RAJIV SHARMA,MR. JUSTICE R.C. KATHURIA (RETD.)

M/S Om Shivam Utpadan vs. State Of Punjab & Ors

CWP/12520/2018HC Punjab and Haryana17 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

M/S Tata International LTD vs. State Of Punjab And Others

CWP/12397/2018HC Punjab and Haryana16 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR JUSTICE RAJIV SHARMA

M/S R.S. Steel Traders vs. State Of Haryana And Others

CWP/27168/2017HC Punjab and Haryana14 May 2018

Bench: MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE AVNEESH JHINGAN

Excise And Taxation Commissioner, Haryana vs. M/S Krishna Auto Industries

VATAP/45/2018HC Punjab and Haryana07 May 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE TEJINDER SINGH DHINDSA

M/S Ess Pee Industrial Corporation vs. State Of Punjab And Ors

CWP/11140/2018HC Punjab and Haryana04 May 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE MAHABIR SINGH SINDHU

Gurdarshan Singh vs. Chandigarh Industrial Tourism Development Corportion LTD

CWP/15166/2017HC Punjab and Haryana30 Apr 2018

Bench: MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ANUPINDER SINGH GREWAL

Santosh Kumar Sharma vs. Chandigarh Industrial Tourism Development Corporation LTD

CWP/130/2018HC Punjab and Haryana30 Apr 2018

Bench: MR. JUSTICE R.C. KATHURIA (RETD.),MR. JUSTICE MAHABIR SINGH SINDHU

Caparo Power LTD vs. State Of Haryana And Ors

CWP/29437/2017HC Punjab and Haryana28 Mar 2018

Bench: MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3

M/S M. K. Enterprises, Faridabad vs. State Of Haryana And Others

VATAP/138/2017HC Punjab and Haryana26 Feb 2018

Bench: MR. JUSTICE SURINDER GUPTA,MR. JUSTICE HARMINDER SINGH MADAAN

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