Punjab and Haryana High Court GST Judgments — 2019

105 judgments. Showing the 100 most recent.

• M/S Sun Alphatec Moulds (INDIA) PVT. LTD,Gurugram v. Union Of INDIA And Others

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  CWP/36862/2019·20 Dec 2019

• M/S Maa Lakshmi Cement And Sanitary v. Union Of INDIA And Others

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  CWP/37376/2019·20 Dec 2019

• M/S Fairair Engineers PVT LTD Faridabad v. Union Of INDIA And Ors

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  CWP/36855/2019·20 Dec 2019

• M/S Khurana Enterprises v. Union Of INDIA And Others

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  CWP/34721/2019·20 Dec 2019

• M/S G.B Industries Faridabad v. Union Of INDIA And Ors

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  CWP/36858/2019·20 Dec 2019

• M/S Tej Fasteners v. Union Of INDIA And Others

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  CWP/37409/2019·20 Dec 2019

• Etrade Marketing PVT LTD v. Central Board Of Indirect Taxes And Customs And Others

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  CWP/36675/2019·20 Dec 2019

• M/S Kay Ess Surgico v. Union Of INDIA And Others

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  CWP/37368/2019·20 Dec 2019

• M/S Mahesh Steel Corporation Faridabad v. Union Of INDIA And Ors

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  CWP/36863/2019·20 Dec 2019

• M/S Utility Marketing v. Union Of INDIA And Others

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  CWP/37330/2019·20 Dec 2019

• M/S New Kashmir Trading Company v. Union Of INDIA And Others

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  CWP/37431/2019·20 Dec 2019

• M/S Chirag Electronics, Faridabad v. Union Of INDIA And Others

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  CWP/37358/2019·20 Dec 2019

• M/S Knlights Automotives And Plastic Inc Faridabad v. Union Of INDIA And Ors

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  CWP/36856/2019·20 Dec 2019

• M/S Dimension Ceramics Faridabad v. Union Of INDIA And Others

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  CWP/36853/2019·20 Dec 2019

• Value-One Retail PVT. LTD. v. Central Board Of Indirect Taxes And Customs And Ors

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  CWP/36658/2019·20 Dec 2019

• Ankur v. State Of Haryana

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  CRM-M/51389/2019·20 Dec 2019

• Rajhans Pressings Private Limited v. Union Of INDIA And Others

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  CWP/32538/2019·19 Dec 2019

• Pooja Metal Processors Private Limited v. Union Of INDIA And Ors

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  CWP/33427/2019·19 Dec 2019

• M/S Jaycee Punching Solutions PVT LTD Palwal v. Union Of INDIA And Ors

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  CWP/33669/2019·18 Dec 2019

• M/S Sata Vikas INDIA P LTD Palwal v. Union Of INDIA And Ors

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  CWP/31524/2019·18 Dec 2019

• M/S Kesri Oil P. LTD Faridabad v. Union Of INDIA And Ors

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  CWP/33321/2019·18 Dec 2019

• M/S Disposafe Health And Life Care LTD Faridabad v. Union Of INDIA And Others

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  CWP/34205/2019·18 Dec 2019

• M/S R.B Technosol v. Union Of INDIA And Others

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  CWP/36497/2019·17 Dec 2019

• M/S R.B Enterprises v. Union Of INDIA And Others

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  CWP/35563/2019·16 Dec 2019

• Sada Shiv Castings Private Limited v. Central Board Of Indirect Taxes And Customs And Others

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  CWP/35559/2019·16 Dec 2019

• M/S R.B Enterprises v. Union Of INDIA And Others

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  CWP/35577/2019·16 Dec 2019

• Steel Kart v. Union Of INDIA And Others

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  CWP/31083/2019·16 Dec 2019

• Asian Bikes PVT. LTD. v. Union Of INDIA And Others

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  CWP/35221/2019·16 Dec 2019

• Hans Raj v. Union Of INDIA And Ors

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  CWP/36393/2019·16 Dec 2019

• Bg Financial Services And Another v. Union Of INDIA And Others

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  CWP/29279/2019·16 Dec 2019

• S9 Clothing Co v. State Of Punjab And Others

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  CWP/35158/2019·16 Dec 2019

• Asian Cast And Forgings PVT. LTD. v. Union Of INDIA And Others

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  CWP/35166/2019·16 Dec 2019

• M/S Abhi Mobile House v. Union Of INDIA And Others

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  CWP/36445/2019·16 Dec 2019

• M/S Awla Infra v. Commissioner Of Central Tax Excise (Appeals) And Ors.

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  CWP/9791/2018·16 Dec 2019

• M/S New INDIA Contractors And Developers Private Limited v. State Of Haryana And Others

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  VATAP/271/2019·11 Dec 2019

• Eicher Motors LTD v. Union Of INDIA And Others

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  CWP/27475/2019·6 Dec 2019

• M/S Malke PVT. LTD. v. Union Of INDIA And Others

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  CWP/34827/2019·5 Dec 2019

• Hari Om Ispat Udyog v. State Of Punjab And Others

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  CWP/29835/2019·4 Dec 2019

• Ajay Hardware Industries PVT LTD v. Union Of INDIA And Others

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  RA-CW/479/2019·29 Nov 2019

• Rajdhani Sanitary Store v. State Of Punjab And Others

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  CWP/33919/2019·27 Nov 2019

• Highway Industries LTD. v. Union Of INDIA And Anr.

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  CWP/20725/2019·26 Nov 2019

• Frontier Agencies (P) Limited v. Union Of INDIA And Others

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  CWP/33020/2019·26 Nov 2019

• Silicon Constructions PVT. LTD v. Union Of INDIA And Ors

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  CWP/14192/2019·25 Nov 2019

• Haryana Plasts PVT. LTD. v. Haryana Tax Tribunal & Etc.

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  CWP/12420/2011·25 Nov 2019

• Pooja Security And Manpower Services v. Commissioner Of Goods And Services Tax, Gurugram

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  CWP/21615/2018·25 Nov 2019

• Akhil Krishan Maggu And Another v. Deputy Director, Dggi And Others

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  CWP/24195/2019·15 Nov 2019

• M/S Bhushan Power And Steel LTD. v. U.T. Chandigarh And Another

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  VATAP/170/2019·5 Nov 2019

• Shri Durga Ji Enterprises, Shop No. 7, Dhab Wasti Ram Amritsar, Punjab v. State Of Punjab And Ors

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  CWP/21348/2019·31 Oct 2019

• M/S Superon Schweisstechnik INDIA Limied v. State Of Haryana And Others

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  CWP/24631/2019·31 Oct 2019

• Comm Of Central Excise And Service Tax And Customs Rohtak Now Comm Of Goods And Service Tax Rohtak v. M/S Registrar Guru Jambheshwar University Of Science And Technology

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  STA/3/2019·14 Oct 2019

• Bioveda Action Research Company v. Commissioner, Central Goods And Services Tax And Anr

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  CWP/12703/2019·4 Oct 2019

• M/S Hari Om Ispat Udyog v. State Of Punjab And Ors

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  CWP/22447/2019·3 Oct 2019

• M/S Xenolith Metals And Alloys Private Limited v. State Of Haryana And Ors

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  CWP/24050/2019·3 Oct 2019

• M/S Blackstone Polymers Private Limited v. State Of Haryana And Others

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  CWP/24126/2019·3 Oct 2019

• M/S Kaithal Solvent PVT. LTD. Through Its Director v. State Of Haryana And Another

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  VATAP/73/2019·23 Sept 2019

• Sandeep Singh v. State Of Punjab

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  CRM-M/24809/2019·20 Sept 2019

• Commissioner Of CGST, Gurugram v. Rico Auto Industries LTD.

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  CEA/37/2019·19 Sept 2019

• M/S Makkar Construction Company v. Panjab University And Another

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  CWP/25242/2019·16 Sept 2019

• M/S Cmi Limited v. Directorate General Of Goods And Services Tax Intelligence And Anr

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  CWP/25515/2019·11 Sept 2019

• M/S Sterile INDIA PVT. LTD. v. State Of Haryana And Others

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  CWP/25258/2019·10 Sept 2019

• M/S Omega Appliances (P) LTD v. State Of Haryana And Others

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  CWP/24282/2019·10 Sept 2019

• M/S. S.S. Traders v. The State Of Haryana And Others

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  CWP/1679/2019·10 Sept 2019

• Asha Cargo Movers PVT LTD Delhi v. State Of Haryana And Ors

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  CWP/31699/2018·10 Sept 2019

• M/S Gmp Finishing Mills v. Superintendent, Central Goods And Services Tax, Range I, Amritsar

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  CWP/25075/2019·9 Sept 2019

• Aman Tayal v. State

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  CRWP/748/2019·4 Sept 2019

• Commissioner Central Excise, Commissionerate, Rohtak v. Bharat Sanchar Nigam Limited

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  STA/6/2019·3 Sept 2019

• Commissioner Of Service Tax Delhi-Iv v. M/S Ernst And Young Associates LLP

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  STA/4/2019·2 Sept 2019

• Naveen Jain v. Commissioner Of CGST

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  CRM-M/32838/2019·30 Aug 2019

• Jatinder Manrao v. Directorate General Of Goods And Services Tax Intellegence

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  CRM-M/36714/2018·27 Aug 2019

• M/S Rasrasna Food PVT LTD v. Union Of INDIA And Ors

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  CWP/11887/2019·26 Aug 2019

• Vikas Goel v. Central Goods And Services Tax Commissionerate, Gurugram

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  CRM-M/18992/2019·24 Jul 2019

• M/S Vishkarma Agriculture Industries v. Union Of INDIA And Others

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  CWP/2098/2017·2 Jul 2019

• M/S Punjab State Civil Supplies Corporation Amritsar v. State Of Punjab And Another

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  VATAP/246/2018·27 May 2019

• M/S Oasis Technocons Limited v. The Union Territory, Chandigarh And Others

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  CWP/13150/2019·17 May 2019

• Shankar Lal Aggarwal v. State Of Haryana

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  CRM-M/54624/2018·7 May 2019

• M/S Parexel International Services INDIA PVT. LTD. v. Union Of INDIA And Another

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  CWP/11537/2019·3 May 2019

• M/S Punjab State Warehousing Corporation Nawanshahar v. State Of Punjab And Another

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  VATAP/248/2018·2 May 2019

• M/S Punjab State Warehousing Corporation Sri Muktsar Sahib v. State Of Punjab And Another

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  VATAP/234/2018·30 Apr 2019

• M/S Punjab State Warehousing Corporation Ropar v. State Of Punjab And Another

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  VATAP/102/2018·23 Apr 2019

• M/S Osaka Security And House Keeping Services v. Union Of INDIA And Others

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  CWP/6059/2019·9 Apr 2019

• Gaurav Behl v. State Of Haryana

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  CRM-M/48111/2018·2 Apr 2019

• M/S Delton Cables LTD., Faridabad (Haryana) v. State Of Haryana And Others

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  VATAP/103/2018·25 Mar 2019

• R.H.G. Constructions v. State Of Punjab And Another

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  CWP/7790/2019·20 Mar 2019

• R.H.G. Constructions v. State Of Punjab And Another

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  CWP/7707/2019·20 Mar 2019

• M/S Kahlon International v. State Of Punjab And Another

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  CWP/7700/2019·20 Mar 2019

• M/S Punjab State Warehousing Corporation Patiala v. State Of Punjab And Another

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  VATAP/81/2018·19 Mar 2019

• Siac Skh INDIA Cabs Manufacturing PVT. LTD. v. Union Of INDIA And Others

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  CWP/5478/2019·19 Mar 2019

• Skh Metals Limited v. Union Of INDIA And Others

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  CWP/5426/2019·19 Mar 2019

• S.S. Overseas (INDIA) v. Union Of INDIA And Others

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  CWP/7261/2019·18 Mar 2019

• Rasila Filling Station Through Its Proprietor Sanjeev Kumar v. Union Of INDIA And Others

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  CWP/7312/2019·18 Mar 2019

• S.S. Cemtech Through Its Partner Mrs. Monika Mehra v. Union Of INDIA And Others

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  CWP/7405/2019·18 Mar 2019

• Lakshay Enterprises v. Union Of INDIA And Others

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  CWP/7351/2019·18 Mar 2019

• M/S Ifb Industries LTD v. Commissioner Central Excise Panchkula

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  STA/12/2015·14 Mar 2019

• M/S Datawind Innovations PVT LTD v. Union Of INDIA And Others

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  CWP/6353/2019·8 Mar 2019

• M/S. Auto Ignition LTD., Faridabad v. State Of Haryana And Others

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  VATAP/97/2018·7 Mar 2019

• M/S Auto Ignition LTD., Faridabad v. State Of Haryana And Others

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  VATAP/96/2018·7 Mar 2019

• Mandeep Dhiman v. Deputy Director Genral Of GST Intelligence & Ors

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  CRWP/684/2018·6 Mar 2019

• Precision Tech Enterprises v. Union Of INDIA And Ors.

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  CWP/5842/2019·5 Mar 2019

• Bcl Industries LTD. v. Union Of INDIA And Ors.

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  CWP/320/2019·27 Feb 2019

• Ikram Hameed v. State Of Punjab Through Its Secretary And Others

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  CWP/4263/2019·20 Feb 2019