Punjab and Haryana High Court GST Judgments — 2020

95 judgments.

• Subhash Chander v. State Of Haryana

  Record only

  CRM-M/39172/2020·22 Dec 2020

• Inder Partap Singh v. State Of Haryana

  Record only

  CRM-M/29682/2020·17 Dec 2020

• Ankur Garg And Associates And Anr v. Principal Commissioner, CGST Ludhiana

  Record only

  CWP/21829/2020·17 Dec 2020

• Brig. J.S. Sarai v. Union Of INDIA And Ors

  Record only

  CWP/20316/2020·27 Nov 2020

• M/S Haryana Oil And General Mills v. Union Of INDIA And Ors

  Record only

  CWP/19978/2020·25 Nov 2020

• Skylark Infra Engineering Private Limited v. Additional Director General, Directorate General Of GST Intelligence And Others

  Record only

  CWP/19883/2020·24 Nov 2020

• M/S Vinod Oil And General Mills v. Union Of INDIA And Ors

  Record only

  CWP/19792/2020·23 Nov 2020

• M/S Ess Ess Technofaba PVT LTD v. Union Of INDIA And Anr

  Record only

  CWP/18500/2020·12 Nov 2020

• M/S Shri Ram Tiles And Santary Ware v. Rajesh Sanan, Commissioner, Central Goods And Services Tax, Panchkula

  Record only

  COCP/2439/2020·9 Nov 2020

• Vij Engineers And Consultants PVT. LTD. v. Union Of INDIA And Ors

  Record only

  CWP/8885/2020·2 Nov 2020

• Chanakya Academy For Education And Training Private Limited v. Commissioner Central Goods And Service Tax And Another

  Record only

  CWP/11874/2020·27 Oct 2020

• M/S Mahavir Associates v. Principal Commissioner Central Goods And Services Tax Commissioner And Another

  Record only

  CWP/16700/2020·9 Oct 2020

• Sanjay Jain v. Commissioner, Central Goods And Services Tax And Others

  Record only

  CWP/14337/2020·8 Oct 2020

• Som Nath v. State Of Punjab

  Record only

  CRM-M/31157/2020·7 Oct 2020

• M/S Dcm Nouvelle LTD. v. Union Of INDIA And Others

  Record only

  CWP/15578/2020·28 Sept 2020

• Manjit Singh v. State Of Punjab

  Record only

  CRM-M/28786/2020·22 Sept 2020

• Ravi Nandan v. State Of Punjab

  Record only

  CRM-M/28797/2020·22 Sept 2020

• Sushil Kumar v. State Of Punjab

  Record only

  CRM-M/28841/2020·22 Sept 2020

• Kulbhushan And Anr v. Union Of INDIA And Anr

  Record only

  CWP/14923/2020·21 Sept 2020

• Gurvinder Singh Sohal v. Central Bureau Of Investigation

  Record only

  CRM-M/27988/2020·17 Sept 2020

• Bhupender Kumar v. Commissioner Of Central Goods And Service Tax, Central Goods And Service Tax

  Record only

  CWP/11767/2020·16 Sept 2020

• Ufv INDIA Global Education v. Union Of INDIA And Ors

  Record only

  CWP/11961/2020·9 Sept 2020

• L.G. Electronics INDIA PVT. LTD. v. Union Of INDIA And Others

  Record only

  CWP/12128/2020·26 Aug 2020

• Ranjit Singh v. State Of Haryana

  Record only

  CRM-M/14856/2020·21 Aug 2020

• N Global v. Arti Agarwal Sriniwas

  Record only

  COCP/1018/2020·19 Aug 2020

• Rajinder Bassi v. State Of Punjab

  Record only

  CRM-M/17019/2020·7 Aug 2020

• Subhash Chander v. State Of Punjab And Another

  Record only

  CRM-M/19551/2020·7 Aug 2020

• M/S Rsl Distilleries PVT. LTD. v. Union Of INDIA And Ors

  Record only

  CWP/9900/2020·21 Jul 2020

• Nitin Jain v. Director General Of Goods And Service Tax Intelligence Gurugram And Anr

  Record only

  CWP/9991/2020·16 Jul 2020

• M/S Radhe Krishna Industries v. Union Territory Of Chandigarh And Others

  Record only

  CWP/9647/2020·13 Jul 2020

• Adhunik Crop Care Private Limited v. Sunil S. Katiyar

  Record only

  COCP/1024/2020·13 Jul 2020

• M/S Sukhdev Singh v. Union Of INDIA And Ors

  Record only

  CWP/9376/2020·7 Jul 2020

• M/S Haryana Petro Oils v. Union Of INDIA And Others

  Record only

  CWP/8361/2020·19 Jun 2020

• M/S Shiv Shakti Udhyog v. Union Of INDIA And Others

  Record only

  CWP/8373/2020·19 Jun 2020

• M/S Haryana Mill Store v. Union Of INDIA And Others

  Record only

  CWP/8371/2020·19 Jun 2020

• M/S Modern Motor Works v. Union Of INDIA And Others

  Record only

  CWP/8370/2020·19 Jun 2020

• M/S Ceamen Electronics v. Union Of INDIA And Others

  Record only

  CWP/8369/2020·19 Jun 2020

• Amba Industrial Corporation v. Union Of INDIA And Another

  Record only

  CWP/8213/2020·18 Jun 2020

• C.P.Marble v. Union Of INDIA And Others

  Record only

  CWP/8215/2020·18 Jun 2020

• Opel Auto Products Private Limited v. Union Of INDIA And Another

  Record only

  CWP/8139/2020·16 Jun 2020

• M/S Sukh Lal Sheo Narain v. Union Of INDIA And Others

  Record only

  CWP/8096/2020·15 Jun 2020

• Rajinder Bassi And Others v. State Of Punjab

  Record only

  CRM-M/11954/2020·17 Apr 2020

• Shri Vishnu Processors v. Union Of INDIA And Others

  Record only

  CWP/25129/2019·20 Mar 2020

• Agrl v. Union Of INDIA And Ors

  Record only

  RA-CW/79/2020·20 Mar 2020

• M/S Rasandik Engineering Industries INDIA LTD v. Commissioner Of Goods And Services Tax Gurugram

  Record only

  RA-CW/80/2020·20 Mar 2020

• Ask Home Furnishing Private Limited v. Union Of INDIA And Ors

  Record only

  RA-CW/40/2020·20 Mar 2020

• M/S Triumph Auto Parts Distributors PVT LTD Gurgaon v. Union Of INDIA And Ors

  Record only

  RA-CW/38/2020·20 Mar 2020

• Precision Tech Enterprises v. Union Of INDIA And Ors

  Record only

  RA-CW/36/2020·20 Mar 2020

• M/S Ireo Hospitality Company PVT Limited v. Union Of INDIA And Ors

  Record only

  CWP/4144/2020·18 Mar 2020

• Charisma Goldwheels PVT LTD v. Assistant Commissioner And Another

  Record only

  CWP/6810/2020·17 Mar 2020

• The Principal Commissioner v. M/S Raj Kishan And Co.

  Record only

  STA/23/2019·12 Mar 2020

• Etrade Marketing PVT LTD v. CBIC And Ors

  Record only

  RA-CW/98/2020·6 Mar 2020

• M/S Deepak Rubber And Chemicals Industries v. Union Of INDIA And Anr

  Record only

  CWP/4254/2020·3 Mar 2020

• Ripss Infrastructure PVT. LTD. v. Commissioner, Central Goods And Services Tax, Ludhiana And Others

  Record only

  CWP/37471/2019·3 Mar 2020

• Gazebo Developers PVT LTD v. Commissioner Central Goods And Service Tax Ludhiana And Ors

  Record only

  CWP/37235/2019·3 Mar 2020

• Value One Retail PVT LTD v. CBIC And Ors

  Record only

  RA-CW/84/2020·3 Mar 2020

• Aggarwal Cottan & General Mills v. State Of Punjab

  Record only

  VATAP/28/2011·2 Mar 2020

• The Commissioner Goods And Services Tax Commissionerate v. Gawar Construction Limited

  Record only

  CEA/60/2019·27 Feb 2020

• M/S Knlights Automotives And Plastic Inc. Faridabad v. Union Of INDIA And Ors

  Record only

  RA-CW/75/2020·27 Feb 2020

• Rajesh And Anr v. State Of Haryana

  Record only

  CRM-M/40312/2019·25 Feb 2020

• Anand Polytech v. Commissioner Central Goods And Services Tax, Faridabad

  Record only

  CWP/4910/2020·25 Feb 2020

• Dynamik Business Systems v. Commissioner Central Goods And Services Tax And Another

  Record only

  CWP/3872/2020·24 Feb 2020

• M/S Jaycee Punching Solutions PVT. LTD. v. Union Of INDIA And Ors

  Record only

  RA-CW/74/2020·24 Feb 2020

• Commissioner Of CGST, Gurugram v. M/S Automax(Unit Of Omax Autos LTD.)

  Record only

  CEA/92/2019·24 Feb 2020

• M/S Shiva Traders v. Union Territory Of Chandigarh And Others

  Record only

  CWP/16609/2019·19 Feb 2020

• M/S Rci Industries And Technologies LTD. Through Its Director Rajiv Gupta v. Directorate General Of Goods And Services Tax Intelligence, Gurugram And Others

  Record only

  CWP/18523/2019·18 Feb 2020

• Nitesh v. State Of Haryana

  Record only

  CRM-M/53598/2019·14 Feb 2020

• M/S Punjab Himachal Filling Station v. Union Of INDIA And Others

  Record only

  CWP/23111/2019·13 Feb 2020

• Commissioner Of Central Goods And Service Tax, Ludhiana v. Baldev Singh

  Record only

  CEA/14/2019·11 Feb 2020

• M/S City Metals Ludhiana v. State Of Punjab And Others

  Record only

  CWP/1917/2020·7 Feb 2020

• Girdhari Lal Aggarwal Contractors v. Union Of INDIA And Ors

  Record only

  RA-CW/44/2020·7 Feb 2020

• Commissioner Of Central Excise, Rohtak v. M/S Saint Gobain Gyproc INDIA LTD

  Record only

  CEA/3/2018·6 Feb 2020

• Commissioner Of Central Excise, Rohtak v. Sh. A.K. Bansal, Dy. Manager, M/S Saint Gobain Gyproc INDIA LTD

  Record only

  CEA/2/2018·6 Feb 2020

• M/S Kapil Muni Spinning Mills LTD. v. Higher Level Screeening Committee

  Record only

  CWP/6580/2001·4 Feb 2020

• Suraj v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33861/2019·3 Feb 2020

• M/S Mahesh Steel Corporation, Faridabad v. Union Of INDIA And Ors

  Record only

  RA-CW/39/2020·3 Feb 2020

• Karan Singh v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33894/2019·3 Feb 2020

• Rajeev v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33844/2019·3 Feb 2020

• Ankur Mittal v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33897/2019·3 Feb 2020

• Sahil v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33895/2019·3 Feb 2020

• Saurabh Gupta v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33863/2019·3 Feb 2020

• Abhishek Dahiya v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33884/2019·3 Feb 2020

• Askaran v. The Commissioner Of CGST Rohtak And Another

  Record only

  CWP/33875/2019·3 Feb 2020

• M/S Malwa Traders v. Union Of INDIA And Others

  Record only

  CWP/2559/2020·31 Jan 2020

• M/S Om Sai Builders Faridabad v. Union Of INDIA And Others

  Record only

  CWP/2488/2020·30 Jan 2020

• M/S Dua Industries Faridabad v. Union Of INDIA And Others

  Record only

  CWP/753/2020·28 Jan 2020

• M/S Triveni Needles PVT LTD v. Union Of INDIA And Others

  Record only

  CWP/33742/2019·28 Jan 2020

• Commissioner CGST Gurugram v. Asahi INDIA Glass LTD

  Record only

  STA/22/2019·24 Jan 2020

• Sanjay Dhingra v. Director General Of Goods And Services Tax Intelligence Gurugram Zonal Unit, Gurugram, (Haryana)

  Record only

  CRM-M/50256/2019·23 Jan 2020

• Gian Chand Subhash Chander v. State Of Punjab And Ors.

  Record only

  CWP/14895/2019·21 Jan 2020

• M/S Siddhartha Bronze Products (P) LTD., Gurgaon v. State Of Haryana And Others

  Record only

  VATAP/18/2019·20 Jan 2020

• M/S Evista Homes And Resorts Private Limited v. Additional/ Joint Commissioner And Others

  Record only

  CWP/1094/2020·16 Jan 2020

• Baldev Krishan Gupta And Co. v. State Of Punjab And Others

  Record only

  CWP/21389/2019·16 Jan 2020

• Principal Commissioner, CGST Commissionerate, Chandigarh v. Bharat Sanchar Nigam Limited

  Record only

  CEA/1/2020·16 Jan 2020

• Vikas Goel v. Shankar Prasad Sarma, Deputy Director

  Record only

  CRM-M/48661/2019·10 Jan 2020