Punjab and Haryana High Court GST Judgments — 2021

126 judgments. Showing the 100 most recent.

• Vikas Gupta v. Union Of INDIA And Ors

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  CWP/26293/2021·22 Dec 2021

• Sachin Kumar v. State Of Haryana And Another

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  CRM-M/43239/2021·20 Dec 2021

• Balwinder Singh v. State Tax Officer

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  CRM-M/16421/2021·20 Dec 2021

• Ramesh Mehan v. Assistant Directior Directorate Of Enforcement

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  CRM-M/42336/2019·15 Dec 2021

• Rajat Kumar v. State Of Haryana

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  CRM-M/42067/2021·10 Dec 2021

• Sudhir Narang v. State Of Haryana

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  CRM-M/33677/2021·10 Dec 2021

• M/S Power Tech Solutions Through Proprietor Hamdeep Singh v. Principal Commissioner, Goods And Service Tax Commissionerrate And Ors

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  CWP/25067/2021·10 Dec 2021

• Rajat v. State Of U.T. Chandigarh

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  CRM-M/8718/2020·10 Dec 2021

• Aarcity Builders Private Limited v. Union Of INDIA And Ors

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  CWP/19029/2021·9 Dec 2021

• Subhash Chander v. State Of Haryana

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  CRM-M/44514/2021·7 Dec 2021

• Rajnandini Metal LTD. v. Union Of INDIA And Others

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  CWP/23917/2021·6 Dec 2021

• M/S Ridhi Sidhi Polymer And Anr v. Union Of INDIA And Ors

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  CWP/24552/2021·3 Dec 2021

• Jiwan v. Directorate General Of GST Intelligence (Dggi)

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  CRM-M/36242/2021·2 Dec 2021

• Ankur Garg v. Principal Commissioner And Ors

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  CWP/1623/2021·2 Dec 2021

• Ankur Garg And Associates And Anr v. Union Of INDIA And Ors

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  CWP/321/2021·2 Dec 2021

• Jatinder Manro v. Directorate General Of Goods And Services Tax Intelligence

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  CRM-M/8556/2020·29 Nov 2021

• Varinder Singh v. Directorate General Of GST Intelligence

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  CRM-M/31496/2021·29 Nov 2021

• M/S Dasmesh Weaving And Dyeing Mills PVT LTD v. Union Of INDIA And Ors

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  CWP/14925/2020·23 Nov 2021

• Lata Mukherjee v. Indian Institute Of Science Education And Research And Others

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  CWP/10973/2021·17 Nov 2021

• Shyam Pratap Singh v. State Of Haryana

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  CRM-M/12752/2021·15 Nov 2021

• Sachin Kumar v. State Of Haryana And Another

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  CRM-M/43236/2021·12 Nov 2021

• Govind v. State Of Haryana

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  CRM-M/30222/2021·11 Nov 2021

• Govind v. State Of Haryana

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  CRM-M/32830/2021·11 Nov 2021

• Ashish Kumar v. State Of Haryana

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  CRM-M/41641/2021·11 Nov 2021

• M/S Sharmanji Yarns PVT LTD v. Additional Director General, Gurugram And Ors

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  CWP/4599/2021·9 Nov 2021

• Kutumbh Care PVT LTD v. The Chief Commissioner Hgst And Anr

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  CWP/22096/2021·2 Nov 2021

• Gupta Spare Centre v. Union Of INDIA And Ors

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  CWP/22102/2021·2 Nov 2021

• S.K. Sales Corporation v. Union Of INDIA And Ors

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  CWP/22084/2021·2 Nov 2021

• Manish v. State Of Haryana

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  CRM-M/27381/2020·29 Oct 2021

• Jagriti Garg v. Directorate Generalof Goodsand Services Tax Intlligence

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  CRWP/8017/2021·28 Oct 2021

• Amandeep Singh Bhui v. Inspector Preventive,Central Googs And Services Tax

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  CRM-M/29607/2021·28 Oct 2021

• Krishan Lal Chopra v. Director General Of GST Intelligence

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  CRM-M/38781/2021·28 Oct 2021

• Surender Kumar v. State Of Haryana

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  CRM-M/18561/2021·26 Oct 2021

• Sonu v. State Of Haryana

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  CRM-M/27976/2021·13 Oct 2021

• Jagdish Lal v. Union Of INDIA And Anr

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  CRM-M/42390/2021·8 Oct 2021

• Sbi Cards And Payment Services Limited v. Union Of INDIA And Others

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  CWP/8108/2021·8 Oct 2021

• M/S Raghbir Singh v. State Of Haryana And Others

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  CWP/15291/2021·29 Sept 2021

• M/S Mhi Engineering And Industrial Projects INDIA PVT. LTD. v. Additional Commissioner (Appeals) CGST, Gurugram And Another

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  CWP/19604/2021·28 Sept 2021

• Manoj Bansal v. Director General Of GST Intelligence Rohtak

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  CRM-M/2869/2021·28 Sept 2021

• Hawa Singh v. State Of Haryana

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  CRM-M/16521/2021·22 Sept 2021

• Sanjay Mittal v. State Of Haryana And Ors

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  CWP/18124/2021·21 Sept 2021

• Govind v. State Of Haryana

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  CRM-M/33555/2021·15 Sept 2021

• Nitesh v. State Of Haryana

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  CRM-M/29936/2021·13 Sept 2021

• Nitesh v. State Of Haryana

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  CRM-M/18256/2021·13 Sept 2021

• Sunil Dutt v. Department Of Customs, Customs Commissionerate, Ludhiana

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  CRM-M/36126/2021·9 Sept 2021

• M/S R S Ispat Traders v. State Of Punjab And Others

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  CWP/7859/2021·9 Sept 2021

• M/S Mittal Coal Traders v. State Of Punjab And Others

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  CWP/17219/2021·3 Sept 2021

• Punjab Plywood Industries v. Commissioner, Central Goods And Service Tax (CGST) And Others

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  CWP/16784/2021·3 Sept 2021

• Bala Trading Company And Others v. Union Of INDIA And Others

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  CWP/15985/2021·26 Aug 2021

• Surender @ Bhura v. State Of Haryana

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  CRM-M/3082/2020·25 Aug 2021

• Yogesh Bhardwaj v. State Of Haryana

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  CRM-M/29169/2020·25 Aug 2021

• Nitish Singhal v. State Of Haryana

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  CRM-M/31101/2020·25 Aug 2021

• Gaurav Bansal v. State Of Haryana

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  CRM-M/35679/2020·25 Aug 2021

• Janender Kumar v. State Of Haryana

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  CRM-M/22561/2020·25 Aug 2021

• M/S Bhupindra Machines PVT. LTD. v. Union Of INDIA And Others

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  CWP/8183/2021·25 Aug 2021

• Madaan And Company v. Commissioner, Central Goods And Services Tax And Others

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  CWP/15862/2021·18 Aug 2021

• Mmtc-Pamp INDIA Private Limited v. State Of Haryana And Others

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  CWP/14591/2021·16 Aug 2021

• Hema Garg And Anr v. State Of Haryana And Another

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  CRM-M/30676/2021·12 Aug 2021

• Vipin Shukla v. Union Of INDIA And Ors

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  CWP/14905/2021·9 Aug 2021

• M/S Ops Udyog v. Union Of INDIA And Ors

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  CWP/14992/2021·9 Aug 2021

• Saurabh Talwar v. State Of Haryana

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  CRM-M/21209/2021·6 Aug 2021

• Ankush v. State Of Haryana

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  CRM-M/21774/2021·3 Aug 2021

• A.N. Buildwell PVT LTD v. Pr. Commissioner CGST Gurugrm And Anr

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  CWP/14228/2021·30 Jul 2021

• Worldwide Tradelinks v. Commissioner Of Customs (Exports)

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  CWP/5305/2021·29 Jul 2021

• M/S Raghunandan Iron And Steel Co v. State Of Punjab And Another

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  CWP/13852/2021·28 Jul 2021

• Bansal Concast v. State Of Punjab And Anr

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  CWP/13727/2021·27 Jul 2021

• Dakshin Haryana Bijli Vitran Nigam v. Union Of INDIA And Ors

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  CWP/13487/2021·26 Jul 2021

• M/S Windsor Exports v. State Of Haryana And Others

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  CWP/13456/2021·26 Jul 2021

• Kamal v. State Of Haryana

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  CRM-M/27091/2021·23 Jul 2021

• M/S Jk Cement LTD. v. Commissioner Of Central Goods And Services Tax And Anr

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  CWP/13375/2021·23 Jul 2021

• Jagriti Garg v. Directorate General Of Goods And Services Tax Intelligence

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  CRWP/6201/2021·20 Jul 2021

• M/S Khanna Petro Mart v. State Of Punjab And Others

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  CWP/12300/2021·19 Jul 2021

• Rohit Kumar Goyal v. Director General Of GST Intelligence

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  CRM-M/673/2021·15 Jul 2021

• M/S Jjm Alloys v. State Of Punjab And Others

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  CWP/12471/2021·13 Jul 2021

• Gurbax Lal Alias Happy Nagpal v. State Of Punjab And Another

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  CRM-M/17671/2021·6 Jul 2021

• Gurbax Lal Alias Happy Nagpal v. State Of Punjab And Another

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  CRM-M/17673/2021·6 Jul 2021

• Ankush Enterprises v. State Of Haryana And Others

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  CWP/11545/2021·2 Jul 2021

• M/S Raman Metal Works v. Commissioner, Central GST, Panchkula And Others

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  CWP/11608/2021·2 Jul 2021

• Shub Conductors LLP v. State Of Haryana And Another

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  CWP/6959/2021·2 Jul 2021

• Sandeep Kumar Puri v. Inspector ( Preventive), CGST , Ludhiana

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  CRM-M/21254/2021·2 Jul 2021

• Suresh Kuamr v. State Of Haryana

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  CRM-M/23725/2021·30 Jun 2021

• Govind v. State Of Haryana

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  CRM-M/19218/2021·30 Jun 2021

• Abhitex International v. State Of Haryana And Another

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  CWP/11079/2021·29 Jun 2021

• Radhey International v. Commissioner Of Custom And Anr

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  CWP/10039/2021·28 Jun 2021

• Ambey Enterprises v. Commissioner Of Central Goods And Services Tax And Ors

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  CWP/10037/2021·28 Jun 2021

• Yashita Jain v. State Of Punjab

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  CRM-M/20547/2021·17 Jun 2021

• Parveen Mehta v. State Of Haryana

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  CRM-M/18106/2021·8 Jun 2021

• Pawan Kumar v. State Of Punjab And Anr

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  CRM-M/16487/2021·28 May 2021

• Manoj Kumar v. State Of Haryana

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  CRM-M/35806/2020·26 May 2021

• M/S Shree Behari Ji Trading Co. v. Union Of INDIA And Ors

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  CWP/8880/2021·23 Apr 2021

• Parth Gupta v. State Tax Officer Office Of Assistant Commissioner State Tax

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  CRM-M/937/2021·9 Apr 2021

• Z Power Impex PVT. LTD v. Commissioner Of Customs(Export) And Others

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  CWP/18088/2020·5 Apr 2021

• Magna Wires PVT. LTD. And Others v. Union Of INDIA And Others

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  CWP/7285/2021·31 Mar 2021

• Amit Kumar v. State Of Punjab

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  CRM-M/37794/2020·31 Mar 2021

• Mohit Bathla v. Central Goods And Service Tax Division Panipat

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  CRM-M/8190/2021·24 Mar 2021

• Arun Gupta v. State Tax Officer, Office Of Assistant Commissioner State Tax

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  CRM-M/3963/2021·15 Mar 2021

• Anurag Aggarwal v. State Tax Officer, Office Of Assistant Commissioner State Tax

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  CRM-M/3957/2021·15 Mar 2021

• Ankit Mahajan v. State Of Punjab

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  CRM-M/6891/2021·15 Mar 2021

• Rakesh Garg v. State Of Haryana And Another

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  CRM-M/32331/2020·12 Mar 2021

• M/S Sachdeva Colleges LTD. Through Its Director Soam Sachdeva v. Union Of INDIA And Ors

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  CWP/5605/2021·10 Mar 2021