Punjab and Haryana High Court GST Judgments — 2022

157 judgments. Showing the 100 most recent.

• Sant Kumar And Another v. State Of Haryana

  Record only

  CRM-M/48291/2021·15 Dec 2022

• Raman Kumar Chopra v. State Of Punjab

  Record only

  CRM-M/12505/2022·14 Dec 2022

• Sumit Jain v. Director General Of Goods And Services Tax Intelligence

  Record only

  CRM-M/39395/2022·13 Dec 2022

• Shamim Akhtar v. Directorate General Of GST Intelligence Gurugram

  Record only

  CRM-M/57966/2022·13 Dec 2022

• M/S Grid Industries PVT. LTD. v. Principal Commissioner, Goods And Service Tax (Erstwhile Excise Department)

  Record only

  CWP/11551/2022·12 Dec 2022

• Sant Kumar And Another v. State Of Haryana

  Record only

  CRM-M/48414/2021·5 Dec 2022

• Shree Ganesh Edibles PVT. LTD. v. Central Goods Ans Services Tax And Others

  Record only

  CWP/27574/2022·2 Dec 2022

• Arjun Alias Muggu v. State Of Haryana

  Record only

  CRM-M/49509/2021·1 Dec 2022

• Luv v. State Of Haryana

  Record only

  CRM-M/23203/2021·29 Nov 2022

• Saurabh Sharad Srivastava v. Central Goods And Services Tax

  Record only

  CRM-M/16772/2022·29 Nov 2022

• M/S Sharmanjit Yarns PVT. LTD. v. Union Of INDIA And Others

  Record only

  CWP/7658/2021·23 Nov 2022

• Navrang Infrastructures Inc v. Commissioner CGST And Another

  Record only

  CWP/26645/2022·21 Nov 2022

• Rajesh Jain v. State Of Haryana

  Record only

  CRM-M/52140/2022·18 Nov 2022

• Charan Singh v. State Of Haryana

  Record only

  CRM-M/44111/2020·15 Nov 2022

• Rajan Arora v. State Of Punjab And Anr

  Record only

  CRM-M/22778/2022·14 Nov 2022

• Sahil Jain v. Union Of INDIA And Ors

  Record only

  CRM-M/31005/2021·11 Nov 2022

• Satpal v. State Of Haryana

  Record only

  CRM-M/42980/2022·9 Nov 2022

• Victora Auto Private Limited v. Union Of INDIA And Ors

  Record only

  CWP/14156/2021·9 Nov 2022

• Victora Automotive Private Limited v. Union Of INDIA And Ors

  Record only

  CWP/14161/2021·9 Nov 2022

• M/S Exeter Metbiz INDIA PVT. LTD. v. State Of Haryana And Others

  Record only

  CWP/24916/2022·31 Oct 2022

• M/S Stalwart Alloys INDIA PVT LTD v. State Of Haryana And Ors

  Record only

  CWP/25006/2022·31 Oct 2022

• M/S Stalwart Alloys INDIA PVT. LTD. v. State Of Haryana And Others

  Record only

  CWP/24990/2022·31 Oct 2022

• M/S Vinod Oil And General Mills v. Union Of INDIA And Ors

  Record only

  CWP/12753/2022·14 Oct 2022

• Vinay Gupta v. Directorate General Of Goods And Service Tax Intellligence Shankar Prasad Sarma

  Record only

  CRM-M/20837/2022·11 Oct 2022

• Sunil Mahlawat v. Central Goods And Services Tax

  Record only

  CRM-M/28562/2022·10 Oct 2022

• Gaurav Dhir v. CGST(Anti Evasion), Gurugram

  Record only

  CRM-M/29703/2022·10 Oct 2022

• Gaurav Kumar v. Commissioner, Central GST Commissionerate Jalandhar And Another

  Record only

  CWP/22972/2022·30 Sept 2022

• M/S Niagara Metals INDIA ( LTD) v. Assistant Commissioner, Central Goods And Services Tax Division Ludhiana

  Record only

  CRM-M/44364/2022·29 Sept 2022

• Hitender v. State Of Haryana

  Record only

  CRM-M/43863/2022·27 Sept 2022

• Vipin Garg @ Bindu v. State Of Haryana

  Record only

  CRM-M/27766/2022·27 Sept 2022

• M/S Expedia Online Travels Services INDIA PVT LTD v. Joint Commissioner CGST Gurugram

  Record only

  CWP/22027/2022·23 Sept 2022

• Sahil Jain v. Joint Commissioner (Preventive) Of CGST Commissionerate, Ludhiana

  Record only

  CRM-M/44008/2022·23 Sept 2022

• Aruna Gaind Mridula Gaind v. State Of Haryana And Another

  Record only

  CWP/21266/2022·16 Sept 2022

• Om Sons Marketing PVT. LTD. v. State Of Punjab And Others

  Record only

  CWP/17957/2022·15 Sept 2022

• Ayurvedic Drugs Manufacturers Association (Admah) v. Department Of Ayush Govt. Of Haryana And Ors

  Record only

  CWP/21037/2022·15 Sept 2022

• Ravinder Baweja v. Directorate General Of Goods And Services Tax Intelligence

  Record only

  CRM-M/41286/2022·14 Sept 2022

• Tlg INDIA PVT LTD v. Union Of INDIA And Ors

  Record only

  CWP/12860/2022·14 Sept 2022

• Nitin Goyal v. State Of Haryana

  Record only

  CRM-M/35355/2022·8 Sept 2022

• Ashish Gupta And Anr v. State Of Haryana

  Record only

  CRM-M/40083/2022·8 Sept 2022

• M/S Jain Auto Products v. State Of Haryana And Others

  Record only

  CWP/19021/2022·7 Sept 2022

• M/S Haryana Steel Mongers PVT LTD v. Union Of INDIA And Another

  Record only

  CWP/18404/2022·6 Sept 2022

• Maninder Sharma v. State Tax Officer

  Record only

  CRM-M/24033/2021·31 Aug 2022

• M/S Usha Martin LTD Wire And Wire Ropes v. State Of Punjab And Ors

  Record only

  CWP/19356/2022·31 Aug 2022

• Manish Grover v. Union Of INDIA And Anr.

  Record only

  CWP/19338/2022·31 Aug 2022

• Harsimranjot Singh Bambhi v. Superintendent Preventive Central Goods And Services Tax

  Record only

  CRM-M/9226/2022·30 Aug 2022

• Belkin Inida PVT LTD v. Assistant Commissioner Of Services Tax And Anr

  Record only

  CWP/15039/2022·25 Aug 2022

• Xchanging Technology Services INDIA PVT. LTD. v. Principal Commissioner, Gurugram And Others

  Record only

  CWP/3329/2022·18 Aug 2022

• Guru Nanak Engineering Works v. Reserve Bank Of INDIA And Ors

  Record only

  CWP/19472/2020·9 Aug 2022

• Rakesh Puri v. State Of Haryana

  Record only

  CRM-M/49508/2021·9 Aug 2022

• Jcbl Limited v. Principal Commissioner, Ludhiana And Ors

  Record only

  CWP/8923/2020·5 Aug 2022

• Vipul Jindal v. State Of Haryana

  Record only

  CRM-M/48204/2021·4 Aug 2022

• Anupam Singla v. State Of Haryana And Another

  Record only

  CRM-M/43532/2020·3 Aug 2022

• Anupam Singla v. State Of Haryana And Another

  Record only

  CRM-M/41006/2020·3 Aug 2022

• The Commissioner, Central Goods And Services Tax Commissionerate Ludhiana v. M/S Shirdi Overseas Import And Export And Ors

  Record only

  CEA/7/2021·28 Jul 2022

• M/S Stalwart Alloys INDIA PVT. LTD. v. State Of Haryana And Others

  Record only

  CWP/15705/2022·22 Jul 2022

• The Commissioner Central Goods And Services Tax Commissionerate Ludhiana v. M/S Bedi Steel Rolling Mills LTD

  Record only

  CEA/5/2021·15 Jul 2022

• Sunil Kumar v. State Of Haryana

  Record only

  CRM-M/11274/2021·15 Jul 2022

• Shiv Enterprises v. Commissioner CGST Commissioner Rohtak And Others

  Record only

  CWP/851/2021·14 Jul 2022

• Surender Alias Bhura v. State Of Haryana

  Record only

  CRM-M/19224/2022·7 Jul 2022

• Gourav Bansal v. State Of Haryana

  Record only

  CRM-M/12357/2022·7 Jul 2022

• Rikhi Ram Aggarwal And Sons v. State Of Punjab And Another

  Record only

  CWP/9247/2021·5 Jul 2022

• Shrawan v. State Of Haryana

  Record only

  CRM-M/26610/2022·29 Jun 2022

• Shalini Dogra v. State Of Haryana And Others

  Record only

  CRM-M/25614/2022·27 Jun 2022

• Shreya Aggarwal @ Shreya v. State Of Punjab

  Record only

  CRM-M/25558/2022·16 Jun 2022

• M/S Sonal Roadlines v. State Tax Officer

  Record only

  CWP/11931/2022·1 Jun 2022

• Amit Saxena v. Union Of INDIA And Ors

  Record only

  CWP/12458/2022·1 Jun 2022

• Rajnandini Metal LTD. v. Union Of INDIA And Others

  Record only

  CWP/26661/2021·31 May 2022

• M/S Neo Built Through Its Proprietor v. E.T. O. Cum Proper Officer And Another

  Record only

  CWP/10392/2022·26 May 2022

• M/S Shri Salasar Udyog v. Union Of INDIA And Anr

  Record only

  CWP/10702/2022·25 May 2022

• Lakhvinder Singh Gill v. Commissioner, CGST And Ors

  Record only

  CWP/11373/2022·25 May 2022

• Tek Chand Bhalla And Others v. State Of Punjab And Another

  Record only

  CRM-M/50976/2021·18 May 2022

• Rajan Arora v. Commissioner Excise And Taxation And Ors

  Record only

  CWP/10518/2022·17 May 2022

• Kamal v. State Of Haryana

  Record only

  CRM-M/37851/2021·16 May 2022

• Monika Malhotra v. State Of Punjab And Others

  Record only

  CWP/10375/2022·16 May 2022

• Rahul Sharma v. State Of Haryana

  Record only

  CRM-M/41478/2021·10 May 2022

• Ashish Kumar v. State Of Haryana

  Record only

  CRM-M/36421/2021·10 May 2022

• Subhash Chander v. State Of Haryana

  Record only

  CRM-M/36923/2021·10 May 2022

• Goyal Wood Industires Maur Road, Rampura Phul v. State Of Punjab And Others

  Record only

  CWP/9264/2022·4 May 2022

• Sunil Dutt v. Department Of Customs, Customs Commissionerate, Ludhiana And Another

  Record only

  CRM-M/42144/2021·29 Apr 2022

• Ankur v. State Of Haryana

  Record only

  CRM-M/17230/2022·28 Apr 2022

• Asha And Others v. State Of Punjab And Another

  Record only

  CRM-M/43836/2021·7 Apr 2022

• M/S Super Roadways Through Its Partner Asees Narula v. State Of Haryana Through Chief Secretary Haryana And Ors.

  Record only

  CWP/7322/2022·7 Apr 2022

• Locon Solutions PVT LTD v. Union Of INDIA And Another

  Record only

  CWP/6882/2022·5 Apr 2022

• Vipul Jindal v. State Of Haryana Through Hgst Officer, Panipat

  Record only

  CRM-M/3550/2022·31 Mar 2022

• M/S Bharti International Ludhiana v. UOI And Anr

  Record only

  CWP/6538/2022·30 Mar 2022

• M/S Sapphire International v. Union Of INDIA And Another

  Record only

  CWP/6520/2022·30 Mar 2022

• Sonu Kumar Khushwah v. State Of Haryana

  Record only

  CRM-M/44785/2021·29 Mar 2022

• Manjit Kumar And Anr. v. Superintendent Of CGST Commissioner

  Record only

  CRM-M/5343/2022·15 Mar 2022

• Excise And Taxation Commissioner Haryana v. M/S Munjhal Filling Station Safidon Jind And Another

  Record only

  VATAP/178/2019·14 Mar 2022

• Excise And Taxation Commissioner Haryana v. M/S Bhardwaj Service Station And Another

  Record only

  VATAP/321/2019·14 Mar 2022

• Excise And Taxation Commissioner Haryana v. M/S B H Filling Station, Ratia Fatehabad And Another

  Record only

  VATAP/48/2020·14 Mar 2022

• Excise And Taxation Commissioner v. M/S H.P. Shri Bankey Bihari Filling Station And Another

  Record only

  VATAP/301/2019·14 Mar 2022

• Excise And Taxation Commissioner Haryana v. M/S Kularia Krishi Kendra And Another

  Record only

  VATAP/361/2019·14 Mar 2022

• Excise And Taxation Commissioner, Haryana v. M/S Mohinder Fules, Litani Road Uchana And Another

  Record only

  VATAP/192/2019·14 Mar 2022

• Excise And Taxation Commissioner Haryana v. M/S Kissan Filling Station And Another

  Record only

  VATAP/357/2019·14 Mar 2022

• Excise And Taxation Commissioner v. M/S Haryana Filling Station And Another

  Record only

  VATAP/62/2020·14 Mar 2022

• Excise And Taxation Commissioner, Haryana v. M/S Apna Filling Station And Another

  Record only

  VATAP/65/2020·14 Mar 2022

• State Of Haryana Through Excise And Taxation Officer Cum Assessing Authority v. M/S Mudrakshi Hytech INDIA PVT LTD And Another

  Record only

  VATAP/28/2020·14 Mar 2022

• Excise And Taxation Commissioner, Haryana v. M/S Saraswati Filling Station And Another

  Record only

  VATAP/356/2019·14 Mar 2022

• Excise And Taxation Commissioner v. M/S Haryana Filling Station And Another

  Record only

  VATAP/59/2020·14 Mar 2022