Punjab and Haryana High Court GST Judgments — 2023

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE N.S. SHEKHAWAT

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE N.S. SHEKHAWAT

Akash Goyal vs. State Of Punjab

Bench: MR. JUSTICE N.S. SHEKHAWAT

M/S Om Cotton Ginning And Pressing Factory And Another vs. Oriental Bank Of Commerce And Others

Bench: MRS. JUSTICE LISA GILL,MRS. JUSTICE RITU TAGORE

Ravinderpal Kaur And Anr vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MS. JUSTICE NIDHI GUPTA

Gulshan Ahuja And Another vs. State Of Punjab

Bench: MR. JUSTICE HARPREET SINGH BRAR

M/S Doaba Steel Rolling Mills PVT LTD vs. State Of Punjab And Another

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Ashok Sukhija vs. State Of Haryana

Bench: MR. JUSTICE DEEPAK GUPTA

Mahesh Kumar Alias Mahesh Bansal vs. State Of Haryana

Bench: MR. JUSTICE DEEPAK GUPTA

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE PANKAJ JAIN

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE PANKAJ JAIN

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE PANKAJ JAIN

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE PANKAJ JAIN

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE PANKAJ JAIN

M/S Aar Dee Enterprrises vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MR. JUSTICE DEEPAK MANCHANDA

Commissioner Of Central GST Gurugram vs. M/S Evalueserve Sez PVT. LTD

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Commissioner Of GST Gurugram vs. M/S Evalueserve Sez PVT LTD

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Commissioner Of GST Gurugram vs. Evalueserve Com PVT LTD

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Lavish Kapoor vs. Director General Of GST Intelligence And Anr

Bench: MR. JUSTICE N.S. SHEKHAWAT

Sanjay Kumar vs. State Of Haryana

Bench: MR. JUSTICE HARPREET SINGH BRAR

Sunny Singhal vs. Directorate General Of Goods And Services Tax Intelligence

Bench: MR. JUSTICE MAHABIR SINGH SINDHU

State Of Punjab vs. Union Of INDIA And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Kulwinder Singh vs. U.T Administration, Chandigarh

Bench: MR. JUSTICE HARPREET SINGH BRAR

Anil Kumar And Another vs. State Of Punjab And Others

Bench: MR. JUSTICE VINOD S. BHARDWAJ

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE HARPREET SINGH BRAR

Aman Kumar Rathaur vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

M/S Impressive Management Solutions PVT LTD vs. The Assistant Commissioner Of Central Goods And Services Tax

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE HARPREET SINGH BRAR

M/S Arora Metal And Alloys vs. State Of Haryana And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

M/S Aggarwal Traders vs. State Of Haryana And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Anupam Singla vs. State Of Haryana

Bench: MR. JUSTICE KULDEEP TIWARI

Akash Batta vs. State Of Punjab

Bench: MR. JUSTICE HARPREET SINGH BRAR

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE HARPREET SINGH BRAR

M/S Punjab Traders vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Vishal vs. State Of Haryana

Bench: MR. JUSTICE SANJIV BERRY

Bhawanimaa International vs. Commissioner Of Customs And Anr

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

M/S Kool Tech Infra @ Logistics vs. Union Of INDIA And Ors

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Sandeep Sunny vs. State Of Punjab And Others

Bench: MR. JUSTICE N.S. SHEKHAWAT

Sonu And Anr vs. Financial Commissioner (Taxation) And Anr

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

M/S Star Traders vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Krishan Kumar vs. Central Bureau Of Investigation

Bench: MRS. JUSTICE MANJARI NEHRU KAUL

M/S S S Enterprises vs. State Of Haryana And Another

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE LAPITA BANERJI

Trexquant Bussiness Consulting LLP vs. Union Of INDIA And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Director General School Education-Cum-State Project Director vs. M/S Unifab Textiles And Another

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Arush Jain vs. State Of Punjab And Another

Bench: MR. JUSTICE MAHABIR SINGH SINDHU

Amit Kaushik vs. State Of Haryana

Bench: MR. JUSTICE N.S. SHEKHAWAT

Kalsi Steel Industries vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

M/S Ganesh Steel (INDIA) vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Shri Ram Agro Chemicals PVT LTD vs. Commissioner Of Customs And Another

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Sharanjit Singh vs. State Of Punjab

Bench: MR. JUSTICE SANDEEP MOUDGIL

M/S Swan It Solutions vs. Ut Chd And Anr

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Sunny Singhal vs. Directorate General Of Goods And Services Tax Intelligence, Rohtak

Bench: MR. JUSTICE AVNEESH JHINGAN

Eversub INDIA PVT. LTD. (Formerly Known As Subway Systems INDIA Private LTD.) vs. Union Of INDIA And Ors

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Rakesh Janghu vs. Union Of INDIA And Ors

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Dharam Pal And Company vs. State Of Haryana And Another

Bench: MR. JUSTICE VINOD S. BHARDWAJ

M/S Swastik Steel Corporation vs. State Of Haryana And Another

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

Manocha Builders Nuh Through Its Proprietor Rakesh Manocha vs. State Of Haryana And Others

Bench: MR. JUSTICE VINOD S. BHARDWAJ

Ms Dholagiri Enterprises vs. Commissioner CGST Panchkula And Another

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE KULDEEP TIWARI

Nitish Kumar vs. Commissioner Central Goods And Service Tax CGST Commissionerate And Others

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE ALOK JAIN

M/S Jagatjit Cotton Taxtile Mills LTD vs. State Of Punjab

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Ram Alias Raman Chaggar vs. Superintending (Anti Evasion) Of CGST Commissioneratel Ludhiana And Another

Bench: MR. JUSTICE RAJESH BHARDWAJ

Amit Sharma vs. State Of Punjab And Another

Bench: MR. JUSTICE AVNEESH JHINGAN

Gopi Chand Chaudhary vs. State Of Haryana

Bench: MR. JUSTICE ARUN MONGA

M/S Asphaultine INDIA And Another vs. Union Of INDIA And Another

Bench: MR. JUSTICE ARUN PALLI,MR. JUSTICE HARKESH MANUJA

All Haryana Petroleum Dealers Association (Regd.) vs. State Of Haryana And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

K.J International vs. State Of Punjab And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Sajjan Kumar vs. State Of Haryana And Another

Bench: MR. JUSTICE ARUN MONGA

M/S Satyam Auto Components PVT. LTD vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Daman Textiles vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Mridul Sharma vs. State Of Punjab And Others

Bench: MR. JUSTICE GURMEET SINGH SANDHAWALIA,MS. JUSTICE HARPREET KAUR JEEWAN

M/S Shiva Texfabs LTD vs. State Of Punjab And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Rosmerta Technologies Limited vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Sonu Malhotra vs. State Of Haryana

Bench: MR. JUSTICE AMAN CHAUDHARY

Vikash Kumar vs. State Of Haryana

Bench: MR. JUSTICE DEEPAK GUPTA

Ankur vs. State Of Haryana

Bench: MR. JUSTICE SUVIR SEHGAL

M/S Global Health LTD vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Abhinav Cotspin LTD vs. State Of Punjab And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Saviton Metplast Private Limited vs. Union Of INDIA And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Deepak Sales Corporation vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Mulakhjit Singh vs. State Of Punjab And Others

Bench: MR. JUSTICE VINOD S. BHARDWAJ

Anshul Mahajan And Another vs. State Of Punjab And Another

Bench: MR. JUSTICE AVNEESH JHINGAN

Parveen Kumar Garg And Another vs. State Of Punjab

Bench: MRS. JUSTICE MANJARI NEHRU KAUL

Directorate General Of GST Intellience, Rohtak vs. Satinder Singh Banga And Ors

Bench: MR. JUSTICE ARUN MONGA

M/S Sehgal Pharma vs. State Of Punjab And Another

M/S Deep Chand Rajesh Kumar vs. Union Of INDIA And Others

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Novateur Electrical And Digital Systems Private Limited vs. Additional Commissioner Of State Tax Appeals Cum Appellate

Bench: MS. JUSTICE RITU BAHRI,MR. JUSTICE ALOK JAIN

Suresh Kumar Luthra vs. U.T. Chandigarh

Bench: MR. JUSTICE JASJIT SINGH BEDI

Gurjinder Singh And Otehrs vs. The Chandigarh Administration And Otherss

Bench: MR. JUSTICE RAJESH BHARDWAJ

M/S Shreenath Knitters PVT. LTD vs. Union Of INDIA And Anr

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

M/S Garg And Company vs. Central Goods And Service Tax Commissionerate Rohtak And Anr

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Radhanath Pattanayak And Ors vs. State Of Haryana And Another

Bench: MR. JUSTICE PANKAJ JAIN

Sadhu Singh And Another vs. State Of Punjab

Bench: MR. JUSTICE ARUN MONGA

Yash Pal Mehta vs. Superintendent (Anit Evasion) Central Goods And Services Tax

Bench: MR. JUSTICE AMAN CHAUDHARY

Ishwar Chand vs. State Through Union Territory, Chandigarh

Bench: MR. JUSTICE RAJBIR SEHRAWAT

Rauhitaang Steels vs. State Of Punjab And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

T.N.G. Knitwears vs. Commissioner(Appeals), Central Goods And Services Tax And Another

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Janak Machines LTD vs. State Of Punjab And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Vikram Garg vs. Excise And Taxation Officer Cum Proper Officer (State Tax)

Bench: MR. JUSTICE ARUN MONGA

M/S Selmec Engineering Construction vs. The Commissioner, CGST, Rohtak And Ors

Bench: MS. JUSTICE RITU BAHRI,MRS. JUSTICE MANISHA BATRA

Sanjeev Sharma vs. Commissioner, CGST Gurugram

Bench: MR. JUSTICE AVNEESH JHINGAN