Punjab and Haryana High Court GST Judgments — 2024

276 judgments. Showing the 100 most recent.

• Nancy Malik v. Deputy Commissioner And Others

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  CWP/34938/2024·20 Dec 2024

• Naveen Kumar Batra v. State Of Haryana And Ors.

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  CWP/16471/2024·20 Dec 2024

• Ms Elite Enterprises v. State Of Punjab And Others

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  CWP/34892/2024·20 Dec 2024

• Ms Kapsons Agencies PVT LTD v. State Of Punjab And Others

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  CWP/34951/2024·20 Dec 2024

• Haryana City Gasdistribution LTD v. Commissioner Of CGST And Central Excise Gurgaon Ors

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  CWP/14167/2024·20 Dec 2024

• Ms Nav Bharat Roller And Flour Mills v. State Of Punjab And Others

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  CWP/34973/2024·20 Dec 2024

• Super Tech Forgings INDIA PVT LTD v. State Of Punjab And Others

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  CWP/34954/2024·20 Dec 2024

• Saggar Enterprises And Another v. State Of Punjab And Another

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  CWP/34811/2024·20 Dec 2024

• M/S A S Engineers v. State Of Punjab And Others

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  CWP/34579/2024·19 Dec 2024

• Ms Walia Construction Co v. State Of Punjab And Others

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  CWP/34600/2024·19 Dec 2024

• M/S Soni And Brothers v. State Of Haryana

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  CWP/34692/2024·19 Dec 2024

• M/S Rk Marble Industries v. State Of Punjab And Others

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  CWP/34634/2024·19 Dec 2024

• Pawan Fabrics v. Commissioner, Central Goods And Services Tax And Others

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  CWP/8187/2024·19 Dec 2024

• M/S Zonta Infratech Private Limited v. State Of Punjab And Others

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  CWP/30590/2024·19 Dec 2024

• Ms Good Morning Flour Mills v. State Of Punjab And Others

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  CWP/34647/2024·19 Dec 2024

• M/S Action Construction Equipment Limited v. M/S Ashok Leyland Limited

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  ARB/560/2023·18 Dec 2024

• Rahul Soni v. State Of Haryana And Another

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  CRM-M/60956/2024·18 Dec 2024

• M/S Suruchi Sharma v. Union Of INDIA And Others

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  CWP/34331/2024·18 Dec 2024

• M/S Supreme Wooden Industries v. Union Of INDIA And Others

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  CWP/33094/2024·17 Dec 2024

• M/S Tilak Ram Babu Ram PVT LTD v. State Of Haryana And Others

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  CWP/34062/2024·17 Dec 2024

• Parveen Kumar Alias Parveen Yadav Alias Praveen Kumar v. State Of Haryana

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  CRM-M/54705/2024·17 Dec 2024

• Cylos Consulting Private Limited v. Union Territory Of Chandigarh And Others

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  CWP/12739/2024·17 Dec 2024

• Ms Thattacooperative Agri Service Society v. State Of Punjab Through Additional Chief Secretary Punjab

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  CWP/34068/2024·17 Dec 2024

• Lalit Ispat Udyog v. State Of Punjab And Another

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  CWP/34052/2024·17 Dec 2024

• M/S Bhullar Electrical Works v. Union Of INDIA And Others

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  CWP/34075/2024·17 Dec 2024

• Suresh Chand Meena v. State Of Haryana

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  CRM-M/55064/2024·17 Dec 2024

• Ms Rishab Metal And Alloys v. State Of Punjab And Others

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  CWP/33826/2024·16 Dec 2024

• Union Of INDIA And Others v. No 675439 B Ex GST Satvir Dalal And Another

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  CWP/25473/2024·13 Dec 2024

• Gurpreet Singh v. Union Of INDIA And Ors

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  CWP/32159/2024·12 Dec 2024

• Sant Lal And Sons v. State Of Punjab And Another

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  CWP/33485/2024·12 Dec 2024

• M/S Bati North INDIA Private Limited v. Union Of INDIA And Others

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  CWP/6392/2020·11 Dec 2024

• Rbl Bank Limited v. Union Territory Of Chandigarh And Ors

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  CWP/33367/2024·11 Dec 2024

• Hdfc Bank Limited Formerly Housing Development Finance Corporation Limited v. Union Territory Of Chandigarh And Ors

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  CWP/33366/2024·11 Dec 2024

• Om Pal Singh Ahlawat v. State Of Haryana

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  CRM-M/51044/2024·11 Dec 2024

• Mag Filters And Equipments Private Limited v. Commissioner Of CGST Audit Gurugram

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  CWP/33348/2024·11 Dec 2024

• M/S Dillano Luxurious Jewels Limited v. Deputy Director Income Tax Investigation And Anr.

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  CWP/29356/2023·11 Dec 2024

• M/S Doublelife Rubber Ind v. Union Of INDIA And Others

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  CWP/14569/2024·10 Dec 2024

• Himanshu Vij v. Chief Commissioner, Central Tax And Others

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  CWP/32592/2024·10 Dec 2024

• M/S North Agro Industries Private Limited Sangrur v. Union Of INDIA And Others

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  CWP/15400/2024·10 Dec 2024

• M/S Bombay Store v. Union Of INDIA And Others

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  CWP/7176/2023·10 Dec 2024

• Tecnimont Spa INDIA Project Office v. State Of Punjab And Another

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  CWP/18967/2020·10 Dec 2024

• M/S Jarnail Singh Contractor v. District Level Micro And Small Facilitation Council Ludhiana And Another

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  CWP/24741/2023·10 Dec 2024

• Sanjay Construction v. State Of Haryana And Others

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  CWP/33122/2024·10 Dec 2024

• Ms Khalsa Steels v. State Of Punjab

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  CWP/33161/2024·10 Dec 2024

• Principal Commissioner CGST Gurugram v. M/S Bechtel INDIA Private Limited

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  STA/6/2024·9 Dec 2024

• M/S Jsb Trading Company v. State Of Punjab

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  CWP/33083/2024·9 Dec 2024

• Ms Indo Omakase PVT LTD Gurugram Through Its Director Jay Agarwal v. Exercise And Texation Depatment

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  CWP/32840/2024·5 Dec 2024

• Surinder Paul Singh Alias Surinerpal Singh v. Union Of INDIA And And Other

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  CWP/19390/2024·5 Dec 2024

• Navrang Infrastructures Inc v. Commissioner, Central Goods And Services Tax And Another

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  CWP/17045/2024·4 Dec 2024

• M/S Kanha Ji Industries v. State Of Haryana And Others

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  CWP/32712/2024·4 Dec 2024

• Baldev Krishan Gupta And Co v. State Of Punjab And Another

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  CWP/32725/2024·4 Dec 2024

• M/S Brightway Contractor And Developers-Dinesh Construction Co. v. State Of Punjab And Others

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  CWP/17556/2023·4 Dec 2024

• Parveen Kumar @ Parveen Yadav @ Praveen Kumar v. State Of Haryana

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  CRM-M/29659/2024·4 Dec 2024

• Satish Kumar v. State Of Haryana

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  CRM-M/58336/2024·3 Dec 2024

• Anupam Singla v. State Of Haryana

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  CRM-M/58931/2024·3 Dec 2024

• M/S Fis Global Business Solutions INDIA Private Limited v. The Principal Commissioner, CGST, Gurugram And Others

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  CWP/32433/2024·2 Dec 2024

• Satish Kumar v. State Of Haryana

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  CRM-M/50632/2024·2 Dec 2024

• Ms Parle Biscuits PVT LTD v. State Of Haryana And Others

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  CWP/7182/2024·29 Nov 2024

• Sanjay Dahiya v. State Of Haryana

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  CRM-M/57540/2024·29 Nov 2024

• Vivek Kumar Gautam v. State Of Haryana And Another

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  CRM-M/46962/2024·29 Nov 2024

• Parvinder Singh Kohli v. Infinity Eservices Private Limited, Corporate Office

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  ARB/279/2024·28 Nov 2024

• M/S Sbs Schooling Faridkot v. State Of Punjab And Others

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  CWP/22846/2024·28 Nov 2024

• M/S Kissan Beej Kendra v. Union Of INDIA And Others

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  CWP/31911/2024·27 Nov 2024

• Uttar Haryana Bijli Vitran Nigam LTD v. Union Of INDIA And Others

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  CWP/31901/2024·27 Nov 2024

• Nitin Jadhav Alias Nitin Dhansing Jadhav v. State Of Punjab

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  CRM-M/58581/2024·25 Nov 2024

• J D Jain And Company v. State Of Punjab And Another

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  CWP/31481/2024·22 Nov 2024

• M/S Himgiri Herbs v. Union Of INDIA And Others

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  CWP/31391/2024·21 Nov 2024

• Vikas Gupta v. Deputy Commissioner (Preventive)

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  CRM-M/49983/2024·21 Nov 2024

• The Commissioner Central Goods And Services Tax Commissionerate Ludhiana(Punjab) v. M/S Bedi Steels PVT LTD

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  CEA/14/2021·18 Nov 2024

• Prakash Chand Meena v. State Of Haryana And Others

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  CRM-M/56619/2024·14 Nov 2024

• Amit Sharma v. Indian Bank And Another

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  CWP/1660/2024·14 Nov 2024

• Jatinder Menro v. State Of Punjab

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  CRM-M/49906/2024·14 Nov 2024

• Bar Code INDIA LTD v. Union Of INDIA And Others

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  CWP/25343/2023·14 Nov 2024

• Dilbag Singh @ Dilbag Singh Sandhu v. Union Of INDIA Through Secretary And Others

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  CWP/22688/2024·13 Nov 2024

• Vipin Kumar v. State Of Haryana And Anr

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  CRM-M/55463/2024·7 Nov 2024

• Umesh Saw v. State Of Haryana

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  CRM-M/54399/2024·7 Nov 2024

• Vrc Spidl Jv Limited v. Commissioner, Central Goods And Services Tax And Others

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  CWP/30029/2024·6 Nov 2024

• Skn Haryana City Gas Distribution LTD.And Ors v. Haryana Renewable Energy Development Agency And Ors

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  CWP/34871/2019·5 Nov 2024

• M/S New Bhagwati Packers And Another v. Anita Goyal

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  CRR/1037/2024·5 Nov 2024

• Rakesh Sharma v. State Of Haryana

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  CRM-M/49811/2023·5 Nov 2024

• M/S Eden Steel Alloys v. State Of Punjab And Others

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  CWP/7458/2023·4 Nov 2024

• Jaskirat Kaur v. State Of Haryana And Others Vs State Of Haryana

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  CWP/29612/2024·29 Oct 2024

• Pradip Bhandari v. Ut Of Chandigarhthrough Secretary Department Of He Nd Transrt

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  CWP/10579/2024·29 Oct 2024

• Sml Labels INDIA Private Limited v. State Of Haryana

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  CWP/29358/2024·28 Oct 2024

• Anupam Singla v. State Of Haryana

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  CRM-M/51963/2024·28 Oct 2024

• Nikhil Raswant v. State Of Haryana And Ors

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  CWP/29230/2024·28 Oct 2024

• Group M Media INDIA Private Limited v. Union Of INDIA And Others

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  CWP/28974/2024·24 Oct 2024

• Ravinder Rana v. State Of Punjab

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  CRM-M/53305/2024·24 Oct 2024

• M/S Vasudeva Engineering v. The Union Of INDIA And Ors.

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  CWP/27468/2023·24 Oct 2024

• Principal Commissioner, Goods And Services Tax Commissionerate, Ludhiana v. M/S Garg Industries PVT LTD Ludhiana

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  CEA/2/2020·23 Oct 2024

• M/S Crystal Beverages v. Superintendent, Range 2, Rohtak

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  CWP/17064/2024·23 Oct 2024

• Anil Malik v. State Of Haryana

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  CRM-M/45737/2024·22 Oct 2024

• Om Pal Singh Ahlawat v. State Of Haryana

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  CRM-M/49467/2024·22 Oct 2024

• Amarjeet Singh And Anr v. State Of Punjab

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  CRM-M/51131/2024·22 Oct 2024

• Ms Imaging Solution P LTD v. State Of Haryana

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  CWP/28643/2024·22 Oct 2024

• Sonam Malik v. U T Chandigarh

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  CWP/16655/2024·22 Oct 2024

• Vanshika Sabharwal v. State Of Haryana And Ors

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  CWP/28650/2024·22 Oct 2024

• Patiala Locomotive Works (Known As Diesel Loco Modernization Works, Patiala Ministry Of Railways) v. State Of Punjab

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  CWP/9799/2022·21 Oct 2024

• Innovators Cleantech v. Excise And Taxation Officer

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  CWP/28320/2024·19 Oct 2024

• M/S Gandotra Builders v. The Punjab Urban Planning And Developers Authority And Ors

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  CWP/28031/2024·19 Oct 2024