Punjab and Haryana High Court GST Judgments — 2025
293 judgments. Showing the 100 most recent.
CRM-M/68186/2025·
Sanket Mittal v. Central GST Department
Record onlyCRM-M/44925/2025·
Shant Jain v. State Of Punjab And Another
Record onlyCRM-M/47646/2025·
Harjeet Kaur v. Union Of INDIA And Others
Record onlyCWP/36693/2025·
CRM-M/47385/2025·
CRM-M/38179/2025·
Piyush Goyal v. State Of Punjab And Others
Record onlyCRM-M/8704/2025·
CWP/32574/2025·
CWP/32577/2025·
CWP/32575/2025·
CWP/32576/2025·
Rakesh Yadav v. State Of Haryana And Another
Record onlyCRM-M/69212/2025·
CWP/6516/2025·
CWP/11742/2025·
CWP/26206/2025·
Avtarjit Sharma v. State Of Punjab
Record onlyCRM-M/51754/2025·
CRA-S/2265/2025·
Manjeet Singh v. State Of Punjab
Record onlyCRM-M/59199/2025·
CWP/33622/2025·
CWP/33720/2025·
CWP/35569/2025·
CRM-M/33635/2025·
Laxmi Metal And And Machines Through Its Partner Satish Kumar Joon v. Union Of INDIA And Ors
Record onlyCWP/24192/2025·
Raghav Mahajan v. State Of Punjab
Record onlyCRM-M/66462/2025·
Indu Mahajan And Another v. State Of Punjab
Record onlyCRM-M/65180/2025·
CWP/29165/2025·
Abhishek Goyal v. Union Of INDIA And Ors
Record onlyCWP/32690/2025·
CWP/33183/2025·
Sahil Goyal v. State Of Punjab
Record onlyCRM-M/51587/2025·
Ishaan Metal v. State Of Haryana And Another
Record onlyCWP/32723/2025·
CWP/25833/2025·
CWP/20848/2025·
CWP/32274/2025·
Iskcon Steel Traders v. Union Of INDIA
Record onlyCWP/29597/2025·
CWP/32269/2025·
CRM-M/59512/2025·
CWP/32273/2025·
Lalji Steels v. Union Of INDIA And Others
Record onlyCWP/30418/2025·
CWP/14715/2025·
CWP/32381/2025·
Interior Zone v. Union Of INDIA And Others
Record onlyCWP/31747/2025·
M/S K K Alloys (Unit Ii) v. Union Of INDIA
Record onlyCWP/26154/2025·
M/S K K Alloys v. Union Of INDIA And Others
Record onlyCWP/26150/2025·
Jain Amar Clothing PVT LTD v. State Of Haryana Through Additional Chief Secretary And Ors
Record onlyCWP/33960/2025·
CWP/32346/2025·
CWP/32280/2025·
CWP/32560/2024·
CRM-M/60230/2025·
CWP/29317/2025·
CWP/32284/2025·
Ms Dua Metals v. Union Of INDIA And Others
Record onlyCWP/32302/2025·
CWP/31754/2025·
Sarfaraz Ahamad v. State Of Punjab
Record onlyCRM-M/40577/2025·
CRM-M/48343/2025·
CWP/17343/2025·
Ms. Manpreet Saini v. Bank Of Baroda
Record onlyCWP/11671/2018·
CWP/29422/2025·
CRM-M/27946/2021·
State Of Punjab v. M/S Kamal Enterprises
Record onlyVATAP/15/2021·
Amit Mehra v. Union Of INDIA
Record onlyCRM-M/43074/2025·
CWP/23675/2025·
CRM-M/48645/2025·
Rahul And Another v. Rambabu And Others
Record onlyCR/6687/2025·
Arun Garg v. State Of Haryana
Record onlyCRM-M/25342/2025·
Vishal v. State Of Haryana And Others
Record onlyCRM-M/41128/2022·
Raman Kumar Chaurasia And Another v. Directorate General Of GST Intelligence, Ludhiana And Another
Record onlyCRM-M/35599/2025·
Pankaj Gulati v. State Of Punjab
Record onlyCRM-M/41196/2025·
CRM-M/21535/2025·
Gursewak Singh v. State Of Punjab
Record onlyCRM-M/42351/2025·
CRM-M/44890/2025·
CRM-M/49042/2025·
CWP/31676/2024·
CWP/30181/2025·
Kapil v. State Of Haryana And Others
Record onlyCWP/26619/2025·
CWP/30179/2025·
CWP/29132/2025·
CRM-M/38861/2025·
COCP/3517/2025·
Jatinder Kumar v. State Of Punjab And Ors
Record onlyCRM-M/39132/2025·
CR/1545/2025·
Sukhmander Singh @ Bobby v. State Of Haryana
Record onlyCRM-M/42685/2025·
Rohit v. State Of Haryana
Record onlyCRM-M/44004/2025·
CWP/25499/2025·
Ranadeep Ghosal v. State Of Haryana
Record onlyCRM-M/35591/2025·
Hitesh Bhnsali v. State Of Haryana
Record onlyCRM-M/32724/2025·
Madan Lal v. State Of Haryana
Record onlyCRM-M/12777/2025·
CWP/27265/2025·
Manoj Kumar v. State Of Haryana
Record onlyCRM-M/43704/2025·
Vijay v. State Of Haryana
Record onlyCRM-M/37669/2025·
Anandpal v. State Of Haryana
Record onlyCRM-M/39974/2025·
CWP/14800/2025·
CWP/27475/2025·
CWP/27474/2025·
Manish Kumar v. State Of Haryana
Record onlyCRM-M/32596/2025·
CWP/20403/2025·
CWP/26705/2025·
RA-CR/129/2025·
CRM-M/32949/2025·
Anjali Foundation v. Anil Mehra
Record onlyCR/1462/2025·
CRM-M/48298/2025·